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Delhi High Court judgments, 2012

5,802 judgments · page 243 of 291

High Courts22 Feb 2012

Gati Ltd Vs Gaon Sabha Samalkha

Delhi High Court · (2012) 3 AD 414

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Constitution of India, 1950 — Article 227Delhi Land Reforms Act, 1954 — Section 190, 81
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High Courts22 Feb 2012

Pramod Kumar Vs Sunita

Delhi High Court · (2012) 3 AD 603

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
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High Courts22 Feb 2012

Pawan Jolly and Another Vs State

Delhi High Court · (2012) 7 AD 170 : (2012) 188 DLT 332 : (2012) 128 DRJ 453

Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 276, 59, 63
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High Courts22 Feb 2012Allowed

Jatinder Nath Gupta Vs STC of India

Delhi High Court · (2012) 02 DEL CK 0239

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 16 Rule 6, Order 20 Rule 12, Order 22 Rule 3, 151Land Acquisition Act, 1894 — Section 4, 6Transfer of Property Act, 1882 — Section 106, 111, 16
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High Courts22 Feb 2012

Zoro Daniel Vs State

Delhi High Court · (2012) 3 AD 45 : (2012) 2 JCC 898

Criminal Procedure Code, 1973 (CrPC) — Section 445Foreigners Act, 1946 — Section 14Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29
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