Companies Act, 1956 — Section 147, 147(1)Penal Code, 1860 (IPC) — Section 24, 420University Grants Commission Act, 1956 — Section 2, 22, 23, 23(2), 24

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High Courts23 Feb 2012

NM Goel Vs UOI and Others

Delhi High Court · (2012) 02 DEL CK 0566

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High Courts23 Feb 2012

CIT Vs Siel Holdings Ltd.

Delhi High Court · (2012) 4 AD 164 : (2012) 348 ITR 447 : (2012) 207 TAXMAN 6

Income Tax Act, 1961 — Section 14A, 260A, 41(1)

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High Courts23 Feb 2012Dismissed

Hemant Dhawan Vs The State and Another

Delhi High Court · (2012) 02 DEL CK 0544

Criminal Procedure Code, 1973 (CrPC) — Section 281Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 29Penal Code, 1860 (IPC) — Section 380

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High Courts23 Feb 2012

M/s Monika India and Another Vs Union of India and Others

Delhi High Court · (2012) 194 ECR 12 : (2012) 190 ECR 196 : (2012) 283 ELT 33

Constitution of India, 1950 — Article 226, 227Contract Act, 1872 — Section 170Customs Act, 1962 — Section 45(2)

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High Courts23 Feb 2012

Modi Spinning and Weaving Mills Co. Ltd. Vs Krishna Wanti (Since Decd) and Another Modi Spinning and Weaving Mills Co. Ltd. and Another Vs Tejinder Singh

Delhi High Court · (2012) 02 DEL CK 0530

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 2(1), 21, 38, 39Limitation Act, 1963 — Article 66

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High Courts23 Feb 2012Allowed

HAV. SKT. Sunil Kumar J Vs HAV. Nand Lal and Others

Delhi High Court · (2012) 02 DEL CK 0501

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High Courts23 Feb 2012Allowed

Naresh Chand Jain and Anr Vs KM Tayal

Delhi High Court · (2012) 3 ILR Delhi 133

Civil Procedure Code, 1908 (CPC) — Section 89, 89(2)Mediation and Conciliation Rules, 2004 — Rule 24, 25

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High Courts23 Feb 2012

UOI Vs Moti Lal Jain and Another

Delhi High Court · (2012) 3 AD 481

Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 4Limitation Act, 1963 — Section 5

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High Courts23 Feb 2012

Jaishree Exports Vs Commissioner Trade and Taxes Department

Delhi High Court · (2012) 02 DEL CK 0480

Central Sales Tax Act, 1956 — Section 3, 4, 5Constitution of India, 1950 — Article 286, 286(1)Delhi Value Added Tax Act, 2004 — Section 3, 3(2), 4, 5, 6

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High Courts23 Feb 2012

Chander Kant Pandit Vs Dapinder Pal Singh

Delhi High Court · (2012) 3 ILR Delhi 130

Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(2), 399, 401, 401(2)

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High Courts23 Feb 2012

Ms. Manisha Mehra and Another Vs Sh. Munish Mehra and Others

Delhi High Court · (2012) 02 DEL CK 0471

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 6Court Fees Act, 1870 — Section 16Hindu Adoptions and Maintenance Act, 1956 — Section 18(2), 20

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High Courts23 Feb 2012Dismissed