High Courts24 Feb 2012Allowed
Oriental Insurance Co. Ltd. Vs Usha and Others
Delhi High Court · (2012) ACJ 1754
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 114
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 240 of 291
High Courts24 Feb 2012Dismissed
M/s Asas Investment P. Ltd. Vs Collector of Stamps and Others
Delhi High Court · AIR 2012 Delhi 140 : (2012) 129 DRJ 253
Delhi Apartment Ownership Act, 1986 — Section 5, 6Registration Act, 1908 — Section 17A(1)Stamp Act, 1899 — Section 33
High Courts24 Feb 2012Allowed
Lalit Mohan Madhan Vs Life Insurance Corporaton of India
Delhi High Court · (2012) 8 AD 78 : (2012) 189 DLT 311
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts24 Feb 2012
Sohan Lal and Others Vs State and Others
Delhi High Court · (2012) 3 AD 147
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 308, 34, 435
High Courts24 Feb 2012
Rajinder Kumar and Others Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0291
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts24 Feb 2012
New Delhi Municipal Council Vs National Building Construction Corporation Ltd. and Another
Delhi High Court · (2012) 02 DEL CK 0257
Arbitration and Conciliation Act, 1996 — Section 30, 31(3), 31(7), 34
High Courts24 Feb 2012Dismissed
Ex. ASI Pradeep Kumar Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0254
Central Industrial Security Force Act, 1968 — Section 3Central Industrial Security Force Rules, 1969 — Rule 34, 34(4), 60Constitution of India, 1950 — Article 226, 311
High Courts24 Feb 2012Dismissed
Gopal S. Krishnan Vs Raju and Others
Delhi High Court · (2013) ACJ 2257 : (2013) 4 ALLMR 48
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17AMotor Vehicles Act, 1988 — Section 163A, 166, 168Penal Code, 1860 (IPC) — Section 279, 337
High Courts24 Feb 2012Dismissed
Berjinder Singh Vs LT. Governor of Delhi and Others L. Mansingh Vs UOI and Others
Delhi High Court · (2012) ELR 649
Constitution of India, 1950 — Article 14, 16, 16(1), 226, 39Delhi Electricity Regulatory Commission (Salary, Allowances and Other Conditions of Service of the Chairperson and Members) Rules, 2001 — Rule 4National Human Rights Commission Chairperson and Members (Salaries, Allowances and Other Conditions of Service) Rules, 1993 — Rule 3
High Courts24 Feb 2012Dismissed
Union of India and Others Vs Indian Exporters Grievance Forum and Another
Delhi High Court · (2013) 290 ELT 481
Constitution of India, 1950 — Article 226Foreign Trade (Development and Regulation) Act, 1992 — Section 4, 5
High Courts24 Feb 2012
Raj Kumar Maheshwai Vs Jyoti Gupta and Others
Delhi High Court · (2012) 02 DEL CK 0196
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts24 Feb 2012
Cybernetics Network Pvt. Ltd. Vs Bisquare Technologies Pvt. Ltd. Bisquare Technologies Pvt. Ltd Vs Cybernetics Network Pvt. Ltd.
Delhi High Court · (2012) 3 AD 161 : (2012) 188 DLT 172 : (2012) 129 DRJ 7
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(4)Contract Act, 1872 — Section 73
High Courts24 Feb 2012
Rajesh Kumar @ Raju and Others Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0164
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts24 Feb 2012Allowed
New India Assurance Co. Ltd. Vs Kamla and Others
Delhi High Court · (2012) 02 DEL CK 0162
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts24 Feb 2012Allowed
Kimod Kumar Raju Vs State and Anr
Delhi High Court · (2012) 02 DEL CK 0145
Penal Code, 1860 (IPC) — Section 376, 506
High Courts24 Feb 2012Dismissed
Kiran Shoes Manufacturers Vs Registrar of Copyrights and Another
Delhi High Court · (2012) 129 DRJ 105 : (2013) 54 PTC 386 : (2012) 50 PTC 14
Copyright Act, 1957 — Section 15, 15(2), 45, 50Copyright Rules, 1958 — Rule 16(3)Designs Act, 1911 — Section 2
High Courts24 Feb 2012Allowed
Managment of Multan Sewa Samiti Charitable Eye Hospital Vs P.O. Labour Court-II and Others
Delhi High Court · (2012) 133 FLR 675
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B, 2, 25F
High Courts24 Feb 2012Allowed
Sheesh Pal Vs State
Delhi High Court · (2012) 3 AD 1 : (2012) 129 DRJ 155 : (2012) 2 JCC 1248
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 173, 313Penal Code, 1860 (IPC) — Section 201, 302, 363, 376
High Courts24 Feb 2012Dismissed
Rajeev Bakshi Vs D.R.I.
Delhi High Court · (2012) 190 ECR 190 : (2012) 281 ELT 518
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 132, 135