High Courts24 Feb 2012Dismissed
Smt. Kanak Lata Jain and Others Vs Sh. Sudhir Kumar Jain and Others
Delhi High Court · (2012) 4 ILR Delhi 176
Civil Procedure Code, 1908 (CPC) — Section 96
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 239 of 291
High Courts24 Feb 2012Dismissed
Mrs. Vijaya Laxmi Vs Archaeological Survey of India and Others
Delhi High Court · (2013) 1 AD 612 : (2012) 189 DLT 299 : (2012) 4 ILR Delhi 186
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 20A, 20A(3)
High Courts24 Feb 2012Dismissed
Jai Pal Singh Vs DTC
Delhi High Court · (2012) 02 DEL CK 0567
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts24 Feb 2012Dismissed
Babu Lal Vs State
Delhi High Court · (2012) 02 DEL CK 0551
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27
High Courts24 Feb 2012Allowed
K.L. Rohilla Vs Ved Prakash Kapoor and Others
Delhi High Court · (2012) 02 DEL CK 0550
Motor Vehicles Act, 1988 — Section 158(6), 166(4), 168, 169
High Courts24 Feb 2012
Delhi Subordinate Services Selection Board and Another Vs Neeraj Kumar and Another
Delhi High Court · (2012) 5 AD 274 : (2012) 188 DLT 501
Constitution of India, 1950 — Article 14, 16
High Courts24 Feb 2012Allowed
Parminder Singh Vs Radhey Shyam and Others
Delhi High Court · (2012) 02 DEL CK 0505
High Courts24 Feb 2012Allowed
S.P. Bhadola and Others Vs A.I.I.M.S. and Others
Delhi High Court · (2012) 189 DLT 314
Central Civil Services (Pension) Rules, 1972 — Rule 30Constitution of India, 1950 — Article 136
High Courts24 Feb 2012
B.R. Surendranath Singh Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0472
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 24A, 24A(1), 24A(10), 28
High Courts24 Feb 2012Dismissed
M/s Brij Lal and Sons Vs Union of India and Another
Delhi High Court · (2012) 02 DEL CK 0462
Arbitration and Conciliation Act, 1996 — Section 33, 34
High Courts24 Feb 2012Dismissed
Subodh Khanna and Another Vs Promod Khanna and Another
Delhi High Court · (2012) 02 DEL CK 0457
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11, 151
High Courts24 Feb 2012Dismissed
State Vs Mehkoolal and Another
Delhi High Court · (2012) 3 AD 226
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 34, 363, 366, 376
High Courts24 Feb 2012Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Jaipal Singh and Others New India Assurance Co. Ltd. Vs Kapoor Singh and Others
Delhi High Court · (2012) 02 DEL CK 0429
High Courts24 Feb 2012Allowed
Management of Multan Sewa Samiti Charitable Eye Hospital Vs P.O., Labour Court-II and Others
Delhi High Court · (2012) 5 AD 279 : (2012) 187 DLT 756 : (2012) 3 LLJ 479 : (2012) LLR 523
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B, 2, 25F, 5(8)
High Courts24 Feb 2012Dismissed
Sandeep Chaudhary Vs Col. R.P. Mendiratta
Delhi High Court · (2012) 02 DEL CK 0369
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 397(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Feb 2012
Ravinder Jain and Others Vs Ajit Prasad Jain (Since Deceased) Through Legal Heirs and Others
Delhi High Court · (2012) 2 AD 845
Arbitration and Conciliation Act, 1996 — Section 29, 34Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
High Courts24 Feb 2012
Gulshan Kapoor Vs State and Anr
Delhi High Court · (2012) 02 DEL CK 0360
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts24 Feb 2012Dismissed
Rajesh Verma and Another Vs UOI and Another
Delhi High Court · (2012) 4 AD 426
Central Excises and Salt Act, 1944 — Section 13, 9AConservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 136, 226, 32
High Courts24 Feb 2012
Union of India Vs M/s Conbes India Pvt Ltd.
Delhi High Court · (2012) 3 AD 301 : (2012) 2 ARBLR 191 : (2013) 197 DLT 203 : (2013) 135 DRJ 560 : (2013) 1 ILR Delhi 466 : (2013) 3 RCR(Civil) 827
Arbitration Act, 1940 — Section 14, 16(2), 17, 3, 30Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 141