COURT ARCHIVE

Delhi High Court judgments, 2012

5,802 judgments · page 237 of 291

High Courts28 Feb 2012Disposed Off

Council of The Institute of Chartered Accountants of India Vs Ajay Kumar Gupta

Delhi High Court · (2012) 171 CompCas 441

Chartered Accountants Act, 1949 — Section 21, 21(5), 22Evidence Act, 1872 — Section 126, 129Income Tax Act, 1961 — Section 80HHC, 80HHC(4), 80HHC(4A)

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High Courts28 Feb 2012Dismissed

Marina World Shipping Corporation Ltd. Vs Jindal Exports and Imports Private Ltd.

Delhi High Court · (2012) 3 AD 14 : (2012) 188 DLT 482

Arbitration Act, 1940 — Section 26Arbitration and Conciliation Act, 1996 — Section 44, 45, 46, 47, 47(1)Civil Procedure Code, 1908 (CPC) — Section 44A

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High Courts28 Feb 2012

Nehruji Central Hr. Sec. School and Another Vs Central Board of Secondary Education

Delhi High Court · (2012) 3 AD 331

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High Courts28 Feb 2012Allowed

Charan Dass Kanwal and Others Vs State and Another

Delhi High Court · (2012) 02 DEL CK 0147

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 448, 467, 471

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High Courts28 Feb 2012

Shahid Khalil Vs Zahid Khalil and Others

Delhi High Court · (2012) 5 AD 92

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High Courts28 Feb 2012Dismissed

Management of M/s D.T.C. Vs Ramesh Chander

Delhi High Court · (2012) LLR 389

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High Courts28 Feb 2012Dismissed

Parveen Arora Vs Raj Karni Mehra and Others

Delhi High Court · (2012) 189 DLT 52

Income Tax Act, 1961 — Section 37IPunjab Relief of Indebtedness Act, 1934 — Section 31

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High Courts27 Feb 2012Dismissed

Vinod Kumar Jain Vs The Secretary Ministry of Environment and Forests and Ex-Officio Chairman

Delhi High Court · (2012) 02 DEL CK 0592

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High Courts27 Feb 2012

Indicus Netlabs (P) Ltd. Vs Raftaar Media Pvt. Ltd.

Delhi High Court · (2012) 3 AD 288 : (2012) 190 DLT 337

Trade Marks Act, 1999 — Section 29

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High Courts27 Feb 2012Dismissed

Monica Goswami Vs Union of India and Another

Delhi High Court · (2012) 02 DEL CK 0584

Constitution of India, 1950 — Article 226

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High Courts27 Feb 2012Allowed

Holiday Home Vs R.P. Kapur Huf

Delhi High Court · (2012) 188 DLT 231

Civil Procedure Code, 1908 (CPC) — Section 114

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High Courts27 Feb 2012

Akash Gupta Vs MCD

Delhi High Court · (2012) 02 DEL CK 0573

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High Courts27 Feb 2012Dismissed

Hardwari Lal and Another Vs Land Acquisition Collector/ADM (W) and Another

Delhi High Court · (2012) 188 DLT 556 : (2012) 4 ILR Delhi 194

Civil Procedure Code, 1908 (CPC) — Section 144Consolidation Act, 1948 — Section 42Constitution of India, 1950 — Article 226

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High Courts27 Feb 2012Dismissed

D.V. Bhandari Vs Union of India and Others

Delhi High Court · (2012) 02 DEL CK 0552

Central Civil Services (Pension) Rules, 1972 — Rule 48(A), 48A(1), 48A(4)

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High Courts27 Feb 2012

Sneh Vaish and Another Vs State Bank of Patiala and Others

Delhi High Court · (2012) 8 AD 188 : (2012) 189 DLT 153

Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property (Amendment) Act, 2002 — Section 3Transfer of Property Act, 1882 — Section 106

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High Courts27 Feb 2012Allowed

Urmila Yadav and Others Vs Shri Chand Naran Jasuja and Another

Delhi High Court · (2012) 02 DEL CK 0506

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High Courts27 Feb 2012

Laxmi Devi Vs NDPL

Delhi High Court · (2012) 128 DRJ 607

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High Courts27 Feb 2012

M/s State Trading Corporation of India Ltd. Vs M/s Priyanka Overseas Limited.

Delhi High Court · (2012) 02 DEL CK 0493

Arbitration and Conciliation Act, 1996 — Section 9

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High Courts27 Feb 2012

Rajkumar and Others Vs State and Another

Delhi High Court · (2012) 02 DEL CK 0473

Penal Code, 1860 (IPC) — Section 34, 406, 498A

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High Courts27 Feb 2012Allowed

Anil Kumar Sharma Vs Ram Kishan Dass

Delhi High Court · (2012) 188 DLT 10

Delhi Rent Control Act, 1958 — Section 14(1), 25, 25B

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