High Courts29 Feb 2012Allowed
National Insurance Company Ltd. Vs Shyam Sunder and Others
Delhi High Court · (2012) 02 DEL CK 0309
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 235 of 291
High Courts29 Feb 2012Allowed
Puran Chand and Another Vs Abhay Kumar and Others
Delhi High Court · (2012) 02 DEL CK 0308
Motor Vehicles Act, 1988 — Section 166(4)
High Courts29 Feb 2012Dismissed
Government of NCT of Delhi Vs SK Srivastava
Delhi High Court · (2012) 02 DEL CK 0306
Central Civil Services (Leave) Rules, 1972 — Rule 39(3)
High Courts29 Feb 2012
Neerja Parekh Vs Amit Enterprises
Delhi High Court · (2012) 3 BC 229 : (2012) 128 DRJ 387
Civil Procedure Code, 1908 (CPC) — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 251Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts29 Feb 2012
M/s. Usha Shriram (India) Vs Synergy Multibase Ltd. and Another
Delhi High Court · (2012) 02 DEL CK 0274
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts29 Feb 2012
Department of Social Welfare and Women and Child Development, GNCTD and Others Vs Supervisor''s Welfare Assn. and Others
Delhi High Court · (2012) 5 AD 97 : (2012) 189 DLT 353 : (2012) 128 DRJ 522
High Courts29 Feb 2012Allowed
Harkirat Singh and Others Vs The State NCT of Delhi and Another
Delhi High Court · (2012) 02 DEL CK 0197
Penal Code, 1860 (IPC) — Section 34, 406, 420, 498A
High Courts29 Feb 2012Dismissed
Sub Inspector Rajinder Khatri Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 5 AD 568 : (2012) 191 DLT 39 : (2012) 128 DRJ 473
Constitution of India, 1950 — Article 14, 16
High Courts29 Feb 2012
CIT Vs Bharti Overseas Trading Co.
Delhi High Court · (2012) 249 CTR 554 : (2012) 349 ITR 52 : (2012) 207 TAXMAN 135
Income Tax Act, 1961 — Section 133(6), 2(22), 260A, 54
High Courts28 Feb 2012
Eastron Enterprises Inc. Vs Commissioner of Customs
Delhi High Court · (2012) 02 DEL CK 0615
High Courts28 Feb 2012
Partap Singh Vs Union of India and Others Daljit Singh and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (2012) 8 AD 160 : (2012) 188 DLT 574
Constitution of India, 1950 — Article 226
High Courts28 Feb 2012Dismissed
Smt. Raj Rani Arora Vs Smt. Kailash Sharma
Delhi High Court · (2012) 02 DEL CK 0607
Delhi Rent Control Act, 1958 — Section 14D
High Courts28 Feb 2012Allowed
Mahrunisha and Others Vs Mohd Naseem Haider and Others
Delhi High Court · (2013) ACJ 2273
High Courts28 Feb 2012Allowed
Mukul Pal Taneja Vs State Nct of Delhi and Another
Delhi High Court · (2012) 02 DEL CK 0562
High Courts28 Feb 2012Allowed
Bal Kishan Arora and Another Vs State and Another
Delhi High Court · (2012) 3 AD 224
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts28 Feb 2012Allowed
Ravinder and Others Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0554
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts28 Feb 2012Dismissed
M/s Steel Authority India Ltd. Vs M/s Electro Steel Castings Ltd. and Others
Delhi High Court · (2012) 02 DEL CK 0549
Mineral Concession Act — Section 11, 11(2), 11(4), 59(2)Mineral Concession Rules, 1960 — Rule 21(2), 22(1)(3), 22(3), 24A, 26(1)
High Courts28 Feb 2012Dismissed
Pepsico India Holdings Pvt. Ltd. Vs Union of India
Delhi High Court · (2012) 02 DEL CK 0548
Bureau of Indian Standards Rules, 1987 — Rule 7(7)Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)(9), 2, 23, 3
High Courts28 Feb 2012Dismissed
Dolly Kapoor and Another Vs Sher Singh Yadav and Others
Delhi High Court · (2012) 3 ILR Delhi 151
Constitution of India, 1950 — Article 136, 227Contempt of Courts Act, 1971 — Section 10, 19