High Courts01 Mar 2012Dismissed
Municipal Corporation of Delhi Vs Ram Avtar and Others
Delhi High Court · (2012) 10 AD 420 : (2012) 3 ILR Delhi 562
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 234 of 291
High Courts01 Mar 2012
Neelam Anand Vs State and Others
Delhi High Court · (2012) 3 AD 413
Succession Act, 1925 — Section 278
High Courts01 Mar 2012
Prof. Ramesh Chandra Vs University of Delhi and Others
Delhi High Court · (2012) 187 DLT 741
Constitution of India, 1950 — Article 14, 311Delhi University Act, 1922 — Section 17, 18, 21, 29, 45(2)
High Courts01 Mar 2012Dismissed
Arun Kumar Jain and Another Vs DDA
Delhi High Court · (2012) 4 AD 482 : (2012) 188 DLT 517
Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 17
High Courts01 Mar 2012Dismissed
Suresh Kumar and Another Vs Saroj Atal
Delhi High Court · (2012) 3 AD 718 : (2012) 189 DLT 285
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 96Transfer of Property Act, 1882 — Section 53A
High Courts01 Mar 2012Dismissed
M/s Pandit Construction Co. Vs D.D.A. and Another
Delhi High Court · (2012) 129 DRJ 279
Delhi Development Act, 1957 — Section 53B
High Courts01 Mar 2012
Vijay Saraogi and Others Vs M/s Anupam Poly Products and Another
Delhi High Court · (2012) 03 DEL CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 34, 499, 500
High Courts29 Feb 2012Dismissed
Prerna @ Bani Sohal and Another Vs State
Delhi High Court · (2012) 02 DEL CK 0536
Criminal Procedure Code, 1973 (CrPC) — Section 161, 437, 438Penal Code, 1860 (IPC) — Section 120B, 34, 420, 468, 471
High Courts29 Feb 2012Dismissed
Oriental Insurance Co. Ltd. and Others Vs Rakesh Kumar and Others Jagpal Singh Solanki and Another Vs The Oriental Insurance Co. Ltd. and Another Natoinal Insurance Co. Ltd. Vs Ram Pal Singh and Others Munish Kumar Azad Vs IFFCO Tokio General Insurance Co. Ltd.
Delhi High Court · (2012) ACJ 1268
Central Motor Vehicles Rules, 1989 — Rule 16(1)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, 13Constitution of India, 1950 — Article 136
High Courts29 Feb 2012
The Commissioner of Income Tax Vs Jagson International Ltd.
Delhi High Court · (2012) 345 ITR 414 : (2012) 208 TAXMAN 131
Finance Act, 2002 — Section 14AIncome Tax Act, 1961 — Section 10(33), 143(3), 144, 144A, 147
High Courts29 Feb 2012
Anil Sakkarwal and Others Vs Govt. of NCT of Delhi and Anr
Delhi High Court · (2012) 02 DEL CK 0484
Penal Code, 1860 (IPC) — Section 406, 498(A)
High Courts29 Feb 2012
Ashwani Kumar @ Bindu and Others Vs State of NCT of Delhi
Delhi High Court · (2012) 3 AD 114
Penal Code, 1860 (IPC) — Section 308, 34, 365
High Courts29 Feb 2012
S.M. Batra Vs CBI
Delhi High Court · (2012) 02 DEL CK 0435
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 10, 9
High Courts29 Feb 2012Dismissed
Sh. Amit Singh Bedi Vs State of NCT of Delhi and Others
Delhi High Court · (2012) 6 AD 528 : (2012) 2 JCC 901
Criminal Procedure Code, 1973 (CrPC) — Section 161, 372Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts29 Feb 2012
Oriental Insurance Co. Ltd. Vs Rakesh Kumar and Others Jagpal Singh Solanki and Another Vs The Oriental Insurance Co. Ltd. and Another National Insurance Co. Ltd. Vs Ram Pal Singh and Others Munish Kumar Azad Vs Iffco Tokio General Insurance Co. Ltd.
Delhi High Court · (2012) ACJ 1268
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, 13Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts29 Feb 2012Allowed
Ajay@ Chotu and Others Vs State
Delhi High Court · (2012) 3 AD 101 : (2012) 2 JCC 1261
Criminal Procedure Code, 1973 (CrPC) — Section 157, 162, 174Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Feb 2012Disposed Off
Nunhems India Pvt. Ltd. Vs Prabhakar Hybrid Seeds
Delhi High Court · (2013) 197 DLT 393
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 10, 151Criminal Procedure Code, 1973 (CrPC) — Section 148
High Courts29 Feb 2012Allowed
Guddi Vs Phool Singh and Others
Delhi High Court · (2012) 02 DEL CK 0310
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 140, 163A, 165, 166, 168