High Courts02 Mar 2012Dismissed
IFFCO Tokio General Insurance Company Ltd. Vs Smt. Shimlesh and Others
Delhi High Court · (2012) 03 DEL CK 0153
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 232 of 291
High Courts02 Mar 2012Dismissed
Parvesh Chand Vs Santosh Kumari and Others
Delhi High Court · (2012) 03 DEL CK 0150
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115Delhi Rent Control Act, 1958 — Section 14(1), 2, 25B(8), 27, 45
High Courts02 Mar 2012Dismissed
Sunny Jaglan Vs State and Others
Delhi High Court · (2012) 3 AD 488 : (2012) 2 JCC 1018
Penal Code, 1860 (IPC) — Section 167, 167(2), 307, 308, 34
High Courts02 Mar 2012
Nasir Ali Khan and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0104
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts02 Mar 2012Allowed
Shriram General Insurance Co. Ltd. Vs Lala Ram and Others
Delhi High Court · (2012) 03 DEL CK 0099
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Motor Vehicles Act, 1988 — Section 140, 166
High Courts02 Mar 2012Dismissed
P. Venkatesan Vs Secretary to The Govt. of India and Another
Delhi High Court · AIR 2012 Delhi 162
Administrative Tribunals Act, 1985 — Section 20(2)(b), 21, 21(1)
High Courts02 Mar 2012
M/s Ashwani Pan Products Pvt. Ltd. Vs M/s Krishna Traders
Delhi High Court · (2012) 5 AD 368 : (2012) 188 DLT 432 : (2012) 128 DRJ 592 : (2012) 50 PTC 58
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4Trade Marks Act, 1999 — Section 17
High Courts02 Mar 2012Dismissed
Bimla and Others Vs Devinder
Delhi High Court · (2012) 03 DEL CK 0006
High Courts02 Mar 2012
Munch Food Products Limited Vs Commissioner and Another
Delhi High Court · (2012) 3 AD 435 : (2012) 189 DLT 376 : (2012) 191 ECR 5 : (2012) 285 ELT 329
Central Excise Rules, 1944 — Rule 52ACentral Excises and Salt Act, 1944 — Section 11B, 11B(2), 12C
High Courts01 Mar 2012
Md. Mobashashir Sarwar Vs Jamia Millia Islamia and Others
Delhi High Court · (2012) 3 AD 387 : (2012) 188 DLT 113
Delhi School Education Rules, 1973 — Rule 37, 37(7)Jamia Millia Islamia Act, 1988 — Section 24, 25, 30
High Courts01 Mar 2012Dismissed
Kuldeep Singh Bawa and Others Vs Tika Ram and Others
Delhi High Court · (2012) 03 DEL CK 0658
High Courts01 Mar 2012
M/s SPS International Ltd. Vs Directorate of Education and Another
Delhi High Court · (2012) 2 BC 363 : (2012) 188 DLT 234
Constitution of India, 1950 — Article 14, 19(1)Contract Act, 1872 — Section 74
High Courts01 Mar 2012Dismissed
Prem Raj Chaudhry Vs R.C. Ohri
Delhi High Court · (2012) 4 AD 167 : (2012) 191 DLT 292
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 25, 25B, 38
High Courts01 Mar 2012Dismissed
Ravindra Kumar Chandolia Vs CBI
Delhi High Court · (2012) 03 DEL CK 0603
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 91Penal Code, 1860 (IPC) — Section 120B
High Courts01 Mar 2012Allowed
Nidhi @ Mona Vs Ajeet Kumar Jindal and Others
Delhi High Court · (2012) 03 DEL CK 0524
High Courts01 Mar 2012
Ram Gopal Vs Yogeshwar Chand and Others
Delhi High Court · (2012) 03 DEL CK 0515
Limitation Act, 1963 — Article 54
High Courts01 Mar 2012Allowed
Jiyuan Li Vs Registrar of Companies
Delhi High Court · (2012) 108 CLA 21 : (2012) 171 CompCas 280 : (2012) 2 CompLJ 618
Companies Act, 1956 — Section 234, 234(1), 234(3A), 234(4), 234(6)Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 469, 482
High Courts01 Mar 2012
Charanjeet Gaba Vs Arjun Lal Ahuja and Another
Delhi High Court · (2012) 2 BC 573
Criminal Procedure Code, 1973 (CrPC) — Section 386, 391, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Mar 2012Dismissed
Harish Chand Rastogi Vs Chanderwati Thru L.R''s
Delhi High Court · (2012) 4 AD 296
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(2)
High Courts01 Mar 2012Allowed
National Insurance Company Ltd. Vs Gurmeet Singh and Others
Delhi High Court · (2012) 03 DEL CK 0461