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Delhi High Court judgments, 2012

5,802 judgments · page 231 of 291

High Courts05 Mar 2012Allowed

Naval Kishore Vs State

Delhi High Court · (2012) 5 AD 617 : (2012) 3 Crimes 299 : (2012) 189 DLT 89 : (2012) 2 JCC 881

Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 173, 173(8), 313Penal Code, 1860 (IPC) — Section 302, 34, 363, 364
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High Courts02 Mar 2012Dismissed

Vijay Kumar Kapoor Vs Anita Jain

Delhi High Court · (2012) 03 DEL CK 0444

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 90, Order 21 Rule 90(2), Order 21 Rule 94, Order 21 Rule 95Companies Act, 1956 — Section 34
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High Courts02 Mar 2012

Yahoo ! India Pvt. Ltd. Vs State and Another

Delhi High Court · (2012) 130 DRJ 656 : (2012) 2 JCC 1012

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 190, 192, 200Income Tax Act, 1961 — Section 79Penal Code, 1860 (IPC) — Section 120, 292, 293
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