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Delhi High Court judgments, 2012

5,802 judgments · page 229 of 291

High Courts05 Mar 2012

Sikander Mohd. Sahfi Vs State NCT of Delhi and Others

Delhi High Court · (2012) 3 AD 205 : (2012) 3 ILR Delhi 159 : (2012) 2 JCC 1006

Civil Procedure Code Amendment Act, 1973 — Section 433ACriminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 328, 342, 363, 376
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High Courts05 Mar 2012Dismissed

Swiss Timing Ltd. Vs CBI and Another

Delhi High Court · (2013) 1 Crimes 377 : (2012) 4 ILR Delhi 234

Constitution of India, 1950 — Article 17, 63, 68, 69, 79Criminal Procedure Code, 1973 (CrPC) — Section 105, 105(1), 105(2), 61, 64Penal Code, 1860 (IPC) — Section 120B, 420
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High Courts05 Mar 2012Dismissed

State Vs Anwar Hussain

Delhi High Court · (2012) 3 Crimes 289 : (2012) 4 JCC 2806

Criminal Procedure Code, 1973 (CrPC) — Section 118, 161, 164, 313Penal Code, 1860 (IPC) — Section 376
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