High Courts06 Mar 2012
Dinesh Kumar Rathore Vs Babita and Others
Delhi High Court · (2012) 130 DRJ 644
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 228 of 291
High Courts06 Mar 2012
Aman Electric Works Pvt Ltd Vs Delhi State Industrial and Infrastructure Development Corporation Ltd and Anr
Delhi High Court · (2012) 189 DLT 386
Constitution of India, 1950 — Article 226
High Courts06 Mar 2012
National Insurance Co. Ltd. Vs Krishan Sharma and Others
Delhi High Court · (2012) 03 DEL CK 0274
High Courts06 Mar 2012
Subhash Vs State
Delhi High Court · (2012) 03 DEL CK 0254
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 376, 506, 511, 65
High Courts06 Mar 2012Dismissed
CIT Vs Arens Developers and Engg
Delhi High Court · (2012) 03 DEL CK 0230
Income Tax Act, 1961 — Section 260A, 55A
High Courts06 Mar 2012
Commissioner of Income Tax Vs Shri Vishwa Vigyan Telugu Linguistic, Minority Education Society
Delhi High Court · (2012) 208 TAXMAN 95
Income Tax Act, 1961 — Section 11, 131, 142(1), 143(2), 2(24)
High Courts06 Mar 2012Allowed
Madhu Gupta and Others Vs Naresh Kumar and Others
Delhi High Court · (2013) ACJ 2114
High Courts06 Mar 2012
Bank of India Vs M/s. Nirlon Ltd. and Others
Delhi High Court · (2012) 03 DEL CK 0179
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 37 Rule 3(7), Order 37 Rule 4Limitation Act, 1963 — Section 5
High Courts06 Mar 2012Dismissed
Lata Venkatesan and Others Vs Kastur Chand and Others
Delhi High Court · (2012) 03 DEL CK 0165
High Courts06 Mar 2012Dismissed
Raj Kumar Prasad @ Raj Kumar Verma Vs Smt. Inder Wati
Delhi High Court · (2012) 5 AD 242 : (2012) 188 DLT 479
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts06 Mar 2012Dismissed
Sarita Sharma and Others Vs Sunder Devi
Delhi High Court · (2012) 190 DLT 734
Delhi Rent Control Act, 1958 — Section 14D
High Courts06 Mar 2012Dismissed
Oswal Agro Mills Ltd. Vs Laxmi Oil Mills Pvt. Ltd.
Delhi High Court · (2012) 03 DEL CK 0127
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 2
High Courts06 Mar 2012Dismissed
Ram Kishan and Sons Vs Mohd. Haroon Japanwala and Others
Delhi High Court · (2012) 5 AD 363 : (2012) 188 DLT 364 : (2012) 129 DRJ 555
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 14(1), 25B, 25B(2), 25B(3), 25B(4)
High Courts06 Mar 2012
Spices Trading Corporation Ltd. Vs Excel Cardamom Co. Excel Cardamom Co. Vs Spices Trading Corporation Ltd.
Delhi High Court · (2012) 03 DEL CK 0049
High Courts06 Mar 2012Dismissed
Harsh Dabas and Another Vs The State and Another
Delhi High Court · (2012) 03 DEL CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 173, 320, 320(1), 320(2), 320(9)Penal Code, 1860 (IPC) — Section 307, 34
High Courts06 Mar 2012Dismissed
Videsh Sanchar Nigam Limited Vs M/s. V.K. Aggarwal and Co.
Delhi High Court · (2012) 03 DEL CK 0039
Arbitration and Conciliation Act, 1996 — Section 11, 34
High Courts06 Mar 2012Allowed
IFFCO Tokio Gen. Ins. Company Ltd. Vs Pooja Devi and Others
Delhi High Court · (2012) 03 DEL CK 0028
High Courts05 Mar 2012
Shambhu Prasad Singh Vs Manjari
Delhi High Court · (2012) 6 AD 538 : (2012) 131 DRJ 200 : (2012) 2 JCC 1023 : (2012) 3 RCR(Civil) 739
Criminal Procedure Code, 1973 (CrPC) — Section 125, 200Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 12(1), 18, 19, 20
High Courts05 Mar 2012Dismissed
State of Haryana and Another Vs K.L. Shroff
Delhi High Court · (2012) 03 DEL CK 0649
High Courts05 Mar 2012Dismissed
Municipal Corporation of Delhi Vs Vijay and Others
Delhi High Court · (2012) 03 DEL CK 0643