High Courts07 Mar 2012Allowed
DTC Vs Ranbir Singh
Delhi High Court · (2012) 03 DEL CK 0238
Industrial Disputes Act, 1947 — Section 10, 33(2)
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 226 of 291
High Courts07 Mar 2012Allowed
Tripat Kaur Sandhu and Others Vs Vijay Gupta and Another
Delhi High Court · (2012) 5 AD 683 : (2012) 188 DLT 467 : (2012) 129 DRJ 299
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(4), Order 6 Rule 17, 114, 151
High Courts07 Mar 2012
M/s Azra Poultry Equipments Vs Union of India and Others
Delhi High Court · (2012) 188 DLT 529 : (2012) 190 ECR 314 : (2012) 3 ILR Delhi 393
High Courts07 Mar 2012Dismissed
Govt. of NCT of Delhi Vs Jagdish Singh
Delhi High Court · (2012) 3 AD 697 : (2012) 192 DLT 368 : (2012) 128 DRJ 589
Land Acquisition Act, 1894 — Section 4
High Courts07 Mar 2012Allowed
Universal Sompo General Insurance Company Limited Vs LRs of Sanjay and Others
Delhi High Court · (2012) 03 DEL CK 0149
High Courts07 Mar 2012
National Building Construction Corporation Limited Vs A.M. Rasool Construction and Engineering Services Pvt. Ltd.
Delhi High Court · (2012) 4 AD 569 : (2012) 188 DLT 86
Arbitration Act, 1940 — Section 30, 33Companies Act, 1956 — Section 20, 20(4), 33, 34Limitation Act, 1963 — Article 158, 18
High Courts07 Mar 2012
BSES Yamuna Power Ltd. Vs S.C. Kansal
Delhi High Court · (2012) 7 AD 19 : (2012) 129 DRJ 260
High Courts07 Mar 2012Dismissed
Shyam Sunder Sharma Vs State (NCT of Delhi)
Delhi High Court · (2012) 03 DEL CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 439Land Reforms Act — Section 81Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts07 Mar 2012Dismissed
Subhash Motwani and Another Vs M/s. Frankfinn Management Consultants
Delhi High Court · (2012) 03 DEL CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 251, 482Penal Code, 1860 (IPC) — Section 34, 500
High Courts07 Mar 2012Dismissed
Yogendra Prakash Jauhari Vs Bar Council of India and Others
Delhi High Court · AIR 2012 Delhi 135 : (2012) 188 DLT 272 : (2012) 128 DRJ 628
Advocates Act, 1961 — Section 24A, 26Constitution of India, 1950 — Article 226
High Courts07 Mar 2012Dismissed
M/s The New India Assurance Co. Ltd. Vs Shri Mustakeen and Others
Delhi High Court · (2013) ACJ 1501
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 112, 3
High Courts07 Mar 2012Dismissed
Ashok Kumar Sharma and Others Vs Ram Parshad Rohtagi and Others
Delhi High Court · (2012) 129 DRJ 98
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1, Order 41 Rule 3ALimitation Act, 1963 — Section 5
High Courts07 Mar 2012
UOI and Others Vs Dharam Vir Singh
Delhi High Court · (2012) 3 AD 373 : (2012) 188 DLT 445
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16
High Courts07 Mar 2012
All India Confederation of The Blind Vs Union of India (Ministry of Railways)
Delhi High Court · (2012) 4 AD 417
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 32, 33, 47, 72
High Courts07 Mar 2012Dismissed
Vishal Builders P. Ltd. Vs D.D.A. and Others
Delhi High Court · (2012) 03 DEL CK 0016
Delhi Development Act, 1957 — Section 16, 17, 18, 19, 20
High Courts07 Mar 2012
Delhi Development Authority Vs Manav Shiksha Samiti (Regd.)
Delhi High Court · (2012) 7 AD 133 : (2012) 129 DRJ 319
Constitution of India, 1950 — Article 226
High Courts07 Mar 2012Dismissed
Sriprakash Jain Vs Brijesh Arya and Another
Delhi High Court · (2012) 03 DEL CK 0013
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Mar 2012Dismissed
Government of NCT of Delhi Vs Smt. Veerwati
Delhi High Court · (2012) 3 AD 89 : (2012) 128 DRJ 446
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts06 Mar 2012Allowed
Mohd. Rafiq Vs Satbir Singh and Others
Delhi High Court · (2012) 166 PLR 60