High Courts07 Mar 2012Allowed
Surendra Kumar Gupta Vs Brij Mohan Gupta and Others
Delhi High Court · (2012) 129 DRJ 332
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 11, 151Limitation Act, 1963 — Article 58Registration Act, 1908 — Section 17
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 225 of 291
High Courts07 Mar 2012Dismissed
Pranay Dubey and Another Vs Smt. Meena Kumari and Others
Delhi High Court · (2012) 03 DEL CK 0664
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3A, Order 39 Rule 4, Order 40 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts07 Mar 2012Dismissed
New India Assurance Co. Ltd. Vs Jaila Devi and Others
Delhi High Court · (2012) 03 DEL CK 0623
High Courts07 Mar 2012Dismissed
Rajiv Sindhwani Vs Kishan Chand Saini
Delhi High Court · (2012) 190 DLT 756
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts07 Mar 2012Dismissed
Shailender Jain Vs SP Minocha and Others
Delhi High Court · (2012) 188 DLT 609
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 38
High Courts07 Mar 2012
Raj Kumar and Another Vs State of Delhi
Delhi High Court · (2012) 03 DEL CK 0602
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts07 Mar 2012Dismissed
Manoj Kumar Vs State (NCT of Delhi)
Delhi High Court · (2012) 4 AD 435 : (2012) 2 JCC 911
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 342, 363, 376
High Courts07 Mar 2012Dismissed
Simran Ahluwalia Vs State
Delhi High Court · (2012) 3 AD 315 : (2012) 166 PLR 20
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 156, 156(3), 173, 190Penal Code, 1860 (IPC) — Section 120B, 420, 466, 467, 471
High Courts07 Mar 2012Dismissed
Ashok Kumar Goel Vs Public Information Officer Vat Ward No. 64 and Another
Delhi High Court · (2012) 188 DLT 597
Delhi Value Added Tax Act, 2004 — Section 98, 98(2), 98(3)Right to Information Act, 2005 — Section 8(1)
High Courts07 Mar 2012Dismissed
National Insurance Co. Ltd. Vs Devki Rawat and Others
Delhi High Court · (2012) 03 DEL CK 0453
High Courts07 Mar 2012Dismissed
State Vs Sanjay Kumar and Another
Delhi High Court · (2012) 4 JCC 2409
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109, 34, 363, 366, 376
High Courts07 Mar 2012Allowed
Northern Exim (P) Ltd. Vs Dy. CIT and Another
Delhi High Court · (2013) 357 ITR 586
Finance Act, 1997 — Section 60, 61, 62, 63, 64Income Tax Act, 1961 — Section 132, 132A, 139, 139(1), 147
High Courts07 Mar 2012Dismissed
Government of NCT of Delhi Vs Veerwati, Narain Singh
Delhi High Court · (2012) 189 DLT 674
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts07 Mar 2012
New India Assurance Co. Ltd. Vs Jaimal Singh and Others
Delhi High Court · (2012) 03 DEL CK 0330
High Courts07 Mar 2012Dismissed
Vishwa Nath Kakkar and Another Vs Sarla Sharma Decd Thr Lrs and Ors
Delhi High Court · (2012) 03 DEL CK 0311
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts07 Mar 2012Dismissed
Anil Kumar Verma Vs Shiv Rani and Ors
Delhi High Court · (2012) 190 DLT 130 : (2012) 3 ILR Delhi 404
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts07 Mar 2012Dismissed
United India Insurance Co. Ltd. Vs Bhoodev Prasad and Others
Delhi High Court · (2012) 188 DLT 587 : (2012) 3 TAC 774
Evidence Act, 1872 — Section 167
High Courts07 Mar 2012Dismissed
Chander Bhan Gandhi Vs Reckitt Benckiser (India) Ltd.
Delhi High Court · (2012) 7 AD 140 : (2012) 107 CLA 511 : (2012) 170 CompCas 363
Companies (Court) Rules, 1959 — Rule 46, 61Companies Act, 1956 — Section 100, 100(1), 105, 391, 77ASecurities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 1997 — Regulation 21(3)
High Courts07 Mar 2012Dismissed
State of NCT of Delhi Vs Daulat Ram and Another
Delhi High Court · (2012) 4 AD 161
Criminal Procedure Code, 1973 (CrPC) — Section 161Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 304B, 34, 498A