High Courts12 Mar 2012Dismissed
State Vs Narinder Kumar @ Bhallu
Delhi High Court · (2012) 3 AD 557
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Evidence Act, 1872 — Section 106Limitation Act, 1963 — Section 5
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 224 of 291
High Courts12 Mar 2012Dismissed
New India Assurance Co. Ltd. Vs Nasima Khatoon and Others
Delhi High Court · (2012) 03 DEL CK 0246
Motor Vehicles Act, 1988 — Section 166
High Courts12 Mar 2012
Shankar Vs State Govt of Nct of Delhi and Others
Delhi High Court · (2012) 10 AD 438
Criminal Procedure Code, 1973 (CrPC) — Section 200, 360Penal Code, 1860 (IPC) — Section 308Probation of Offenders Act, 1958 — Section 4
High Courts12 Mar 2012
Firoz Ahmed and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0239
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts12 Mar 2012Allowed
Hindustan Commercial Bank Ltd. and Another Vs British Motor Car Company (1934) Ltd.
Delhi High Court · (2012) 4 AD 85 : (2012) 189 DLT 84 : (2012) 1 RCR(Rent) 317
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 9Banking Regulation Act, 1945 — Section 45(7)Banking Regulation Act, 1949 — Section 45, 45(7)
High Courts12 Mar 2012Allowed
GP Bhatia Vs Dee Kay Inc. and Others
Delhi High Court · (2012) 10 AD 95 : (2012) 188 DLT 721
High Courts12 Mar 2012
Asha Gupta Vs Bses Rajdhani Power Ltd.
Delhi High Court · (2012) 03 DEL CK 0196
High Courts12 Mar 2012
Natco Exports Pvt Ltd. Vs CIT
Delhi High Court · (2012) 345 ITR 188 : (2012) 206 TAXMAN 491
Income Tax Act, 1961 — Section 260A, 37
High Courts12 Mar 2012Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Jagan Lal Sharma and Others
Delhi High Court · (2012) 03 DEL CK 0142
High Courts12 Mar 2012Allowed
D.T.C. Vs Changga Mal
Delhi High Court · (2012) 03 DEL CK 0129
Industrial Disputes Act, 1947 — Section 10, 33(2)
High Courts12 Mar 2012Dismissed
Apurva Vs University of Delhi and Another
Delhi High Court · (2012) 189 DLT 178
High Courts12 Mar 2012Dismissed
M/s Naraingarh Suger Mills Ltd. Vs Krishna Malhotra
Delhi High Court · (2012) 6 AD 209 : (2012) 190 DLT 253
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 1, 14, 19
High Courts12 Mar 2012
M/s. Natalai Dyechem (P) Ltd. Vs M/s. Alaska Pharma (P) Ltd.
Delhi High Court · (2012) 03 DEL CK 0057
Arbitration and Conciliation Act, 1996 — Section 25(c), 31(7), 34
High Courts12 Mar 2012Dismissed
Ajay Kumar Singh Vs Harjeet Singh Bhatia and Others
Delhi High Court · (2012) 03 DEL CK 0027
High Courts12 Mar 2012
Maya Devi Vs Rajender Kumar
Delhi High Court · (2012) 188 DLT 549 : (2012) 1 RCR(Rent) 340
High Courts12 Mar 2012
Delhi Development Authority Vs S.C. Gautam
Delhi High Court · (2012) 5 AD 627 : (2012) 189 DLT 322 : (2012) 128 DRJ 567
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1), 10(2), 10(5)Central Motor Vehicles Rules, 1989 — Rule 19Constitution of India, 1950 — Article 235, 309, 311
High Courts12 Mar 2012
Govt. of NCT of Delhi Vs MBL Infrastructure Ltd.
Delhi High Court · (2012) 190 ECR 301
Arbitration and Conciliation Act, 1996 — Section 34Central Excises and Salt Act, 1944 — Section 12BFinance Act, 1994 — Section 83
High Courts07 Mar 2012Dismissed
Babita Devi and Others Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2012) 03 DEL CK 0683
High Courts07 Mar 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Poonam Sharma and Others
Delhi High Court · (2012) 03 DEL CK 0682
High Courts07 Mar 2012Allowed
Raj Kumari Garg Vs S.M. Ezaz and Others
Delhi High Court · (2012) 190 DLT 741 : (2012) 129 DRJ 284
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11, 151Contract Act, 1872 — Section 202Limitation Act, 1963 — Article 58, 10, 11, 12, 13