COURT ARCHIVE

Delhi High Court judgments, 2012

5,802 judgments · page 223 of 291

High Courts13 Mar 2012Dismissed

M/s Raj Kishan and Company Vs National Thermal Power Corporation Ltd.

Delhi High Court · (2012) 03 DEL CK 0181

Arbitration and Conciliation Act, 1996 — Section 34, 43Contract Act, 1872 — Section 23, 55, 56, 73, 74Limitation Act, 1963 — Section 3

High Courts13 Mar 2012

Kalpana Zardari Wakude Vs State

Delhi High Court · (2012) 5 AD 413

Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A

High Courts13 Mar 2012

Vijay Kumar Vs Lal Chand Meena and Others

Delhi High Court · (2012) 03 DEL CK 0085

High Courts13 Mar 2012Allowed

Raj Singh and Another Vs Laxmi Container Carrier and Others

Delhi High Court · (2012) 4 TAC 134

Motor Vehicles Act, 1988 — Section 140, 163A, 163A(1), 166

High Courts13 Mar 2012Dismissed

Rani Kandhari Vs Lal Chand Meena and Others

Delhi High Court · (2012) 03 DEL CK 0044

High Courts13 Mar 2012Dismissed

Nuclear Power Corporation of India Vs Canbank Mutual Fund and Others

Delhi High Court · (2012) 03 DEL CK 0008

High Courts12 Mar 2012

Pricewaterhouse Coopers Pvt. Ltd. Vs M.C.D. and Others

Delhi High Court · (2012) 03 DEL CK 0671

High Courts12 Mar 2012Allowed

Anurag Kumar Vs United India Insurance Co. Ltd. and Ors

Delhi High Court · (2012) 03 DEL CK 0668

Evidence Act, 1872 — Section 149, 165Penal Code, 1860 (IPC) — Section 279, 337

High Courts12 Mar 2012Dismissed

Amrik Singh Lyallpuri Vs Mahinder Kumar Nigam and Others

Delhi High Court · (2012) 03 DEL CK 0662

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A

High Courts12 Mar 2012Allowed

Delhi Transport Corportion Vs Shobha Rani and Others

Delhi High Court · (2013) ACJ 2710

Criminal Procedure Code, 1973 (CrPC) — Section 173

High Courts12 Mar 2012Dismissed

CIT Vs Hero Auto Ltd.

Delhi High Court · (2012) 03 DEL CK 0608

Income Tax Act, 1961 — Section 263, 263(1), 35DDA

High Courts12 Mar 2012Allowed

Rakesh Gupta and Another Vs Ashok Dilwali

Delhi High Court · (2012) 1 RCR(Rent) 342

Delhi Rent Control Act, 1958 — Section 14(1), 25B, 25B(4), 25B(8)

High Courts12 Mar 2012Dismissed

Harsh Vardhan Sharma Vs UOI and Others

Delhi High Court · (2012) 03 DEL CK 0491

High Courts12 Mar 2012

Kanchan Mishra @ Anu Vs State of NCT of Delhi

Delhi High Court · (2012) 3 AD 95 : (2012) 130 DRJ 646

Constitution of India, 1950 — Article 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 173Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3(5)

High Courts12 Mar 2012

Dishant Malhotra Vs Sandeep Kumar

Delhi High Court · (2012) 03 DEL CK 0460

Arbitration and Conciliation Act, 1996 — Section 8

High Courts12 Mar 2012Allowed

HDFC Ergo General Insurance Co. Ltd. Vs Ugam Devi and Others

Delhi High Court · (2012) 03 DEL CK 0426

High Courts12 Mar 2012Allowed

Gayatri Nath Srivastava Vs Nazir Hussain and Another

Delhi High Court · (2012) 03 DEL CK 0417

High Courts12 Mar 2012Dismissed

Ajaypal and Others Vs Mohit Nagar and Others

Delhi High Court · (2012) 03 DEL CK 0333

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 34, 387, 452

High Courts12 Mar 2012

Deepak Kumar Vs State

Delhi High Court · (2012) 130 DRJ 566 : (2012) 3 ILR Delhi 413 : (2012) 2 JCC 914

Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 64, 7(A)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 19, 19(3)

High Courts12 Mar 2012Dismissed

M.C.D. Vs M/s Sachdeva Promoters and Properties Pvt. Ltd.

Delhi High Court · (2012) 03 DEL CK 0299

Delhi Municipal Corporation Act, 1957 — Section 124, 125, 126, 169, 75