High Courts14 Mar 2012Dismissed
Suresh Prasad Alias Hari Kishan Vs Union of India and Another
Delhi High Court · (2012) 03 DEL CK 0449
Land Acquisition Act, 1894 — Section 23, 4, 6
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 221 of 291
High Courts14 Mar 2012
Pratap Singh Bist and Anr Vs University of Delhi and Another
Delhi High Court · (2012) 03 DEL CK 0350
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33
High Courts14 Mar 2012
State Vs Satyawan
Delhi High Court · (2013) 1 Crimes 363 : (2012) 2 JCC 1294
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts14 Mar 2012Dismissed
Madhu Vs State of NCT of Delhi
Delhi High Court · (2012) 03 DEL CK 0335
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 420, 468, 471
High Courts14 Mar 2012
Sant Prasad Ojha Vs Texmaco Limited and Another
Delhi High Court · (2012) 03 DEL CK 0331
Companies Act, 1956 — Section 630
High Courts14 Mar 2012Allowed
Oriental Insurance Co. Ltd. Vs A. Mohan and Others
Delhi High Court · (2012) 03 DEL CK 0275
High Courts14 Mar 2012Dismissed
The Oriental Insurance Company Ltd. Vs Sh. Sukhvinder Singh and Another
Delhi High Court · (2012) 3 AD 486 : (2013) 136 FLR 424 : (2012) 4 LLJ 319 : (2012) LLR 564
Employees Compensation Act, 1923 — Section 30, 4A
High Courts14 Mar 2012
Pushpa Rani and Others Vs State and Others
Delhi High Court · (2012) 03 DEL CK 0249
Succession Act, 1925 — Section 222, 222(2), 228, 270, 276
High Courts14 Mar 2012
Amarjeet Singh and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0244
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 324, 325, 326, 34
High Courts14 Mar 2012
Arpita Rathore Vs University of Delhi and Another
Delhi High Court · (2012) 03 DEL CK 0226
High Courts14 Mar 2012
Prakash Chandra Vs Central Bureau of Investigation
Delhi High Court · (2012) 5 AD 238 : (2012) 188 DLT 62
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482, 540, 91Penal Code, 1860 (IPC) — Section 302
High Courts14 Mar 2012Dismissed
Anil Metre Vs State and Another
Delhi High Court · (2012) 2 BC 482
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141
High Courts14 Mar 2012
Pramod Kumar Vs State
Delhi High Court · (2012) 4 AD 170 : (2012) 3 JCC 2276
Criminal Procedure Code, 1973 (CrPC) — Section 360, 397, 401Penal Code, 1860 (IPC) — Section 279, 304AProbation of Offenders Act, 1958 — Section 3, 4
High Courts14 Mar 2012Dismissed
KEI Industries Ltd. Vs D.V.B. (Since Renamed ''Delhi Power Supply Company'') and Others
Delhi High Court · (2012) 03 DEL CK 0183
Arbitration Act, 1940 — Section 30, 33, 41Sales of Goods Act, 1930 — Section 11
High Courts14 Mar 2012Dismissed
Associated Journal Limited Vs ICRA Limited
Delhi High Court · (2012) 03 DEL CK 0182
Transfer of Property Act, 1882 — Section 108, 111
High Courts14 Mar 2012
Apeejay Education Society Vs Delhi Development Authority
Delhi High Court · (2012) 7 AD 307 : (2012) 188 DLT 747
Civil Procedure Code, 1908 (CPC) — Section 80Delhi Development Act, 1957 — Section 53B, 53B(1)
High Courts14 Mar 2012Allowed
United India Insurance Co. Lt. Vs Shakuntla Devi and Others
Delhi High Court · (2012) 03 DEL CK 0083
High Courts13 Mar 2012
United Telecoms Limited Vs Mahanagar Telephone Nigam Limited
Delhi High Court · (2012) 3 AD 306 : (2012) 190 DLT 724
Arbitration and Conciliation Act, 1996 — Section 3, 34Contract Act, 1872 — Section 74