COURT ARCHIVE

Delhi High Court judgments, 2012

5,802 judgments · page 222 of 291

High Courts13 Mar 2012Dismissed

Ramesh Chand Gulati and Another Vs Lalit Kumar and Others

Delhi High Court · (2012) 5 AD 779 : (2012) 190 DLT 222

Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Delhi Rent Control Act, 1958 — Section 14(1)

High Courts13 Mar 2012Dismissed

General Transporters Vs Punjab and Sind Bank

Delhi High Court · (2012) 10 AD 370

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(2)

High Courts13 Mar 2012Dismissed

Malik Mohd. Tanveer and Others Vs Madrarsatululoom and Others

Delhi High Court · (2012) 190 DLT 558

Civil Procedure Code, 1908 (CPC) — Section 92Waqf Act, 1995 — Section 3, 6, 69, 70, 83(2)

High Courts13 Mar 2012Dismissed

M/s B.R. Metal Corpn. and Others Vs Punjab National Bank

Delhi High Court · (2012) 5 AD 358 : (2012) 188 DLT 359 : (2012) 129 DRJ 61

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 4, 34, 96Punjab High Court Rules and Orders — Rule 15

High Courts13 Mar 2012Dismissed

Pawan Kumar Dalmia Vs M/s. HCL Infosystems Ltd. and Others Mrs. Manju Dalmia and Another Vs M/s. HCL Infosystems Ltd.

Delhi High Court · (2012) 03 DEL CK 0659

Companies Act, 1956 — Section 193, 193(1A), 383AConstitution of India, 1950 — Article 12, 124, 14Contract Act, 1872 — Section 73

High Courts13 Mar 2012

Smt. Om Wati Vs MCD and Another

Delhi High Court · (2012) 03 DEL CK 0617

High Courts13 Mar 2012

Sh. Rahul Sharma Vs State and Others

Delhi High Court · (2012) 3 AD 433 : AIR 2013 Delhi 95

Succession Act, 1925 — Section 222, 222(2), 228, 276

High Courts13 Mar 2012

Talluri Srinivas Vs The Institute of Chartered Accountants of India

Delhi High Court · (2012) 4 AD 268

Chartered Accountants (Procedure of Investigations of Professional and Other Misconduct and Conduct of Cases) Rules, 2007 — Rule 18, 18(2), 18(4), 19, 9(2)Chartered Accountants Act, 1949 — Section 21, 21(5), 21A(3), 21B, 21B(1)Constitution of India, 1950 — Article 226

High Courts13 Mar 2012Dismissed

Shamim Akhtar Vs Union of India and Others

Delhi High Court · (2012) 03 DEL CK 0514

High Courts13 Mar 2012

Rahul Pandit and Others Vs State and Another

Delhi High Court · (2012) 03 DEL CK 0504

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 308, 323, 34, 341, 387

High Courts13 Mar 2012Dismissed

State Vs Vicky and Others

Delhi High Court · (2012) 3 AD 605 : (2012) CriLJ 3904 : (2012) 2 JCC 1147

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 308, 376(2)

High Courts13 Mar 2012Allowed

Municipal Corporation of Delhi Vs M/S Bindra Associates

Delhi High Court · (2012) 03 DEL CK 0484

Arbitration and Conciliation Act, 1996 — Section 31(7)Contract Act, 1872 — Section 59, 60, 61

High Courts13 Mar 2012

C.B. Richards Ellis South Asia Private Ltd. Vs Realtech Projects Private Ltd.

Delhi High Court · (2012) 03 DEL CK 0466

Evidence Act, 1872 — Section 65B

High Courts13 Mar 2012Allowed

ICICI Lombard General Insurance Co. Ltd. Vs Seema Madaan and Others Seema Madaan and Others Vs Balwant Singh and Others

Delhi High Court · (2013) ACJ 1656

Income Tax Act, 1961 — Section 10

High Courts13 Mar 2012Allowed

Union of India Vs Ravi Kanta Madhok

Delhi High Court · (2012) 03 DEL CK 0421

Delhi Rent Act, 1995 — Section 14(1)(k)

High Courts13 Mar 2012

Irfan and Others Vs State and Another

Delhi High Court · (2012) 3 ILR Delhi 420

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 308, 323, 34, 341, 387

High Courts13 Mar 2012Dismissed

Merck Kgaa Vs Galaxy Hompro and Another

Delhi High Court · (2012) 5 ILR Delhi 1

Constitution of India, 1950 — Article 226Drugs and Cosmetics Act, 1940 — Section 11(1)

High Courts13 Mar 2012Allowed

National Insurance Co. Ltd. Vs Sanjay Kumar and Others

Delhi High Court · (2012) 03 DEL CK 0233

Motor Vehicles Act, 1988 — Section 149(2)

High Courts13 Mar 2012Allowed

New India Assurance Co. Ltd. Vs Archana Shukla and Others

Delhi High Court · (2012) 03 DEL CK 0219

High Courts13 Mar 2012Dismissed

Delhi Police Vs Balwant Singh

Delhi High Court · (2012) 03 DEL CK 0197