High Courts15 Mar 2012Dismissed
Thanooja C. and Others Vs All India Institute of Medical Sciences and Others
Delhi High Court · (2012) 190 DLT 561
Civil Services Examination Rules — Rule 16(2), 16(3), 16(4), 16(5)
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 220 of 291
High Courts15 Mar 2012
Fastrack Communications Pvt Ltd (M/s) Vs Manish Singhal
Delhi High Court · (2012) 4 AD 401 : (2013) 197 DLT 690
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Mar 2012Dismissed
M/s Continental Chemicals Ltd. Vs Union of India
Delhi High Court · (2012) 2 ARBLR 120
Arbitration Act, 1940 — Section 16, 30, 33Evidence Act, 1872 — Section 1
High Courts15 Mar 2012Dismissed
O.P. Khaitan Karta of O.P. Khaitan (HUF) Vs Digjam Ltd. and Others
Delhi High Court · (2012) 03 DEL CK 0071
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 39, 9
High Courts15 Mar 2012Allowed
Manish Jain Vs State of NCT of Delhi and Others
Delhi High Court · (2012) 3 ILR Delhi 572
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts14 Mar 2012
Union of India Vs R. Vasudevan
Delhi High Court · (2012) 03 DEL CK 0689
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 16Central Civil Services (Pension) Rules, 1972 — Rule 69, 69(1), 69(2), 69(4), 9
High Courts14 Mar 2012
Karan Raghav Exports Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2012) 349 ITR 112 : (2013) 212 TAXMAN 55
Income Tax Act, 1961 — Section 10(2A), 260A, 271, 271(1), 276C
High Courts14 Mar 2012
Sheela Devi and Others Vs State
Delhi High Court · (2013) 1 JCC 447
Criminal Procedure Code, 1973 (CrPC) — Section 222, 222(1), 222(2), 313, 464Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 302, 306, 307, 34, 498A
High Courts14 Mar 2012
Rakesh Kumar Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0677
Arbitration and Conciliation Act, 1996 — Section 74Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1A, Order 10 Rule 1B, Order 10 Rule 1C, Order 23 Rule 3, 89Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 200
High Courts14 Mar 2012
Jitender Singh @ Motu and Others Vs State NCT of Delhi
Delhi High Court · (2012) 2 JCC 1163
Penal Code, 1860 (IPC) — Section 323, 34, 341, 394, 397
High Courts14 Mar 2012
Mst. Sarvari Begum and Another Vs Akhtar Alam and Another
Delhi High Court · (2012) 1 RCR(Rent) 320
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts14 Mar 2012
Nangia Construction (India) Pvt. Ltd. Vs National Building Construction Corporation Limited
Delhi High Court · (2012) 190 DLT 685
Arbitration and Conciliation Act, 1996 — Section 20, 3, 30, 33, 41
High Courts14 Mar 2012
Chhatravas Chandra Arya Vidya Mandir Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 188 DLT 455
Commissions of Inquiry Act, 1952 — Section 3, 3(1)Criminal Procedure Code, 1973 (CrPC) — Section 174Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 29
High Courts14 Mar 2012
Ms. Mariam Mathews and Another Vs Piyush Singhania
Delhi High Court · (2012) 03 DEL CK 0609
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 190, 340, 482Penal Code, 1860 (IPC) — Section 120B, 406, 408, 409, 420
High Courts14 Mar 2012Dismissed
New India Assurance Company Ltd. Vs Sushila and Another
Delhi High Court · (2013) 1 ACC 321
Employees Compensation Act, 1923 — Section 3, 3(1), 30, 4, 4(2)Motor Vehicles Act, 1988 — Section 147
High Courts14 Mar 2012
United India Insurance Co. Ltd. Vs Jai Singh and Others
Delhi High Court · (2012) 03 DEL CK 0598
High Courts14 Mar 2012
Shri A.P. Jain and Others Vs Union of India and Others
Delhi High Court · (2012) 189 DLT 789
Delhi Land Reforms Act, 1954 — Section 161, 161(1), 161(3), 185, 185(3)
High Courts14 Mar 2012Dismissed
Surjeet Singh Vs Urmila Devi
Delhi High Court · (2012) 03 DEL CK 0531
High Courts14 Mar 2012Dismissed
Mohinder Singh Vs Rashmi Jain and Others
Delhi High Court · (2012) 03 DEL CK 0530
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 9, Order 22 Rule 9(2), Order 22 Rule 9(3)Limitation Act, 1963 — Section 5