High Courts06 Mar 2012Allowed

Meena Saxena Vs Shahid Khan and Others

Delhi High Court · (2012) 03 DEL CK 0487

Evidence Act, 1872 — Section 165Motor Vehicles Act, 1988 — Section 158(6), 166(4), 168, 169Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts06 Mar 2012Allowed

S. Nagrajan Vs State

Delhi High Court · (2012) 2 JCC 1356

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 397, 399, 482Penal Code, 1860 (IPC) — Section 272, 273, 324, 328Prevention of Food Adulteration Act, 1954 — Section 17
High Courts06 Mar 2012Dismissed

Kapil Sahani Vs Santok Singh

Delhi High Court · (2012) 03 DEL CK 0363

Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139