High Courts05 Mar 2012Dismissed
Suresh Kumar Jain Vs Mohan Lal and Another
Delhi High Court · (2012) 03 DEL CK 0252
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 230 of 291
High Courts05 Mar 2012Dismissed
Balbir Singh and Another Vs Devi Charan Gupta Decd and Others
Delhi High Court · (2012) 03 DEL CK 0225
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 2
High Courts05 Mar 2012Dismissed
Thai airways international Pub. Co. Ltd. Vs L. M. Khosla and Others
Delhi High Court · (2012) 03 DEL CK 0224
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 86
High Courts05 Mar 2012Dismissed
Mobin Vs Kausar
Delhi High Court · (2012) 03 DEL CK 0223
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts05 Mar 2012
Ashok Kumar and Others Vs Smt. Munni Devi and Others Darshan Singh and Others Vs Late Sh. Ruliya Singh and Others through L.Rs..
Delhi High Court · (2012) 188 DLT 589 : (2012) 129 DRJ 476
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 96Delhi Land Reforms Act, 1954 — Section 104, 11, 13, 154, 185
High Courts05 Mar 2012Allowed
Babu Ram and Others Vs Om Prakash and Others
Delhi High Court · (2012) 03 DEL CK 0188
High Courts05 Mar 2012Dismissed
R.K. Tandon Vs Secy. Deptt. of Power and Another
Delhi High Court · (2012) 03 DEL CK 0180
Constitution of India, 1950 — Article 226National Hydro Electric Power Corporation Leave Rules — Rule 3.2.17
High Courts05 Mar 2012Dismissed
Alfa Laval (India) Ltd. Vs J.K. Paper Limited and Others
Delhi High Court · (2012) 03 DEL CK 0176
Arbitration and Conciliation Act, 1996 — Section 1, 34, 6, 9
High Courts05 Mar 2012Allowed
Institute of Human Behaviour and Allied Sciences Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 3 ILR Delhi 247
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 1, Order 39 Rule 2, 10, 114Constitution of India, 1950 — Article 111, 112, 141, 142, 144Contract Act, 1872 — Section 17
High Courts05 Mar 2012Allowed
D.T.C. Vs Sunil Kumar and Others
Delhi High Court · (2012) 03 DEL CK 0144
Motor Vehicles Act, 1988 — Section 14, 149(2), 15
High Courts05 Mar 2012Dismissed
Dayawanti and Others Vs Lala and Others Rajbir Singh Vs Dayawanti and Others
Delhi High Court · (2012) 03 DEL CK 0143
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 147, 147(1), 168
High Courts05 Mar 2012Allowed
National Insurance Co. Ltd. Vs Samida Khatoon Ors.
Delhi High Court · (2013) ACJ 1364 : (2013) 171 PLR 1
High Courts05 Mar 2012
Ajay Kumar Vs N.D.M.C. P.D. Duggal Vs New Delhi Municipal Council and Others Inderjeet Singh Chadha Vs N.D.M.C. and Another
Delhi High Court · (2012) 10 AD 235 : (2012) 188 DLT 706
Easements Act, 1882 — Section 61New Delhi Municipal Council Act, 1994 — Section 339
High Courts05 Mar 2012Allowed
Oriental Insurance Co Ltd. Vs Preeti Bhatia and Others
Delhi High Court · (2012) 03 DEL CK 0098
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts05 Mar 2012Allowed
India Lease Development Ltd. Vs Savita and Others
Delhi High Court · (2013) 1 ACC 475 : (2013) ACJ 2038
Motor Vehicles Act, 1988 — Section 168, 2(30), 50
High Courts05 Mar 2012
Sudesh Yadav Vs Oberoi Flight Services
Delhi High Court · (2012) 5 AD 691 : (2012) 188 DLT 266 : (2012) 133 FLR 806 : (2012) 3 LLJ 553 : (2012) LLR 385
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts05 Mar 2012Allowed
Anil Kumar and Others Vs State and Another
Delhi High Court · (2012) 2 JCC 896
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 34, 342, 365, 380
High Courts05 Mar 2012Dismissed
Kitabo Vs State Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 03 DEL CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 34, 506
High Courts05 Mar 2012
Jagdish Kumar Kapoor and Another Vs Anil Rohtagi and Others
Delhi High Court · (2012) 03 DEL CK 0020
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 100
High Courts05 Mar 2012Dismissed
Union of India and Others Vs Brahma Deo
Delhi High Court · (2012) 5 AD 452 : (2012) 188 DLT 475
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14