High Courts01 Mar 2012Disposed Off
Shub Lata Vs Bimla Devi and Others
Delhi High Court · (2012) 03 DEL CK 0447
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 4, Order 33 Rule 5
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 233 of 291
High Courts01 Mar 2012Dismissed
Bata India Ltd. Vs Anil Kumar Bahl
Delhi High Court · (2012) 5 AD 599 : (2012) 189 DLT 680
Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e)
High Courts01 Mar 2012
Alfa Developers Pvt. Ltd. Vs Ranger Breweries Ltd. (Rbl)
Delhi High Court · (2012) 191 DLT 162
Transfer of Property Act, 1882 — Section 106
High Courts01 Mar 2012
Rajiv Chopra Vs State
Delhi High Court · (2012) 3 JCC 1681
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 279, 304A
High Courts01 Mar 2012Allowed
Rajaram Vs State of NCT of Delhi
Delhi High Court · (2012) 9 AD 175 : (2013) 1 JCC 41
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts01 Mar 2012
Jitender Yadav Vs DDA
Delhi High Court · (2012) 188 DLT 370 : (2012) 128 DRJ 604
High Courts01 Mar 2012
Monika Garg Vs Vilamb Garg
Delhi High Court · (2012) 5 AD 272 : AIR 2012 Delhi 110 : (2012) 188 DLT 279
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts01 Mar 2012Dismissed
State Trading Corporation of India Vs Shree Digvijay Cement Co. Ltd.
Delhi High Court · (2012) 188 DLT 492
Contract Act, 1872 — Section 182, 185, 186, 187, 188
High Courts01 Mar 2012
Income Tax Officer Vs DG Housing Projects Ltd.
Delhi High Court · (2012) 10 AD 280 : (2012) 343 ITR 329
Income Tax Act, 1961 — Section 120, 129, 144A, 263, 263(1)
High Courts01 Mar 2012
Yashpal Kumar Vs Bhola Nath Khanna and Another
Delhi High Court · (2012) 3 AD 186 : (2012) 2 DMC 134
Criminal Procedure Code, 1973 (CrPC) — Section 203, 397, 399, 399(2), 401(2)Dowry Prohibition Act, 1961 — Section 3, 7, 7(3)Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts01 Mar 2012Allowed
Mohd Israj Vs Dharambir and Others
Delhi High Court · (2012) 03 DEL CK 0154
High Courts01 Mar 2012Dismissed
Swami Asangananda Bharti Vs Himalayan International Institute of Yoga Science and Philosophy, Kanpur
Delhi High Court · (2012) 03 DEL CK 0151
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Copyright Act, 1957 — Section 14, 2
High Courts01 Mar 2012Dismissed
Mahesh Sarup Bhatnagar Thr. L.Rs. and Others Vs Naraini Devi and Others
Delhi High Court · (2012) 129 DRJ 272
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, Order 5 Rule 20, Order 6 Rule 15, 96
High Courts01 Mar 2012
Union of India and Others Vs Dr. V.K. Sharma and Another
Delhi High Court · (2012) 8 AD 451 : (2012) 189 DLT 304
High Courts01 Mar 2012
Vijay Saraogi and Others Vs State and Another
Delhi High Court · (2012) 3 AD 530 : (2012) 2 JCC 1385
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 401(2)Penal Code, 1860 (IPC) — Section 499, 500
High Courts01 Mar 2012Allowed
Vijay Kumar Bhati Vs State and Others
Delhi High Court · (2012) 130 DRJ 687 : (2012) 3 JCC 1780
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts01 Mar 2012Dismissed
M/s. Khulood Impex Private Limited and Others Vs The Registrar of Companies
Delhi High Court · (2012) 111 CLA 388 : (2012) 3 CompLJ 509
Companies Act, 1956 — Section 234(1), 234(3A), 234(4), 234(6)Criminal Procedure Code, 1973 (CrPC) — Section 469
High Courts01 Mar 2012
Directorate of Gurdwara Elections and Others Vs Dashmesh Sewa Society (Regd) and Others Directorate of Gurdwara Elections and Another Vs Harmohan Singh and Another
Delhi High Court · (2012) 4 ILR Delhi 219 : (2012) 3 RCR(Civil) 358
Constitution of India, 1950 — Article 226Delhi Sikh Gurdwara Management Committee (Registration of Electors) Rules, 1973 — Rule 10, 11, 12, 13, 14Delhi Sikh Gurdwaras Act, 1971 — Section 12, 15, 3, 31, 5
High Courts01 Mar 2012
Anuradha Mithal Vs Alok Kumar Jain
Delhi High Court · (2012) 188 DLT 81 : (2012) 1 RCR(Rent) 336
Delhi Rent Control Act, 1958 — Section 14(1), 25B, 25B(8)