High Courts10 Feb 2012
CIT Vs Cray Research India Ltd.
Delhi High Court · (2012) 343 ITR 212
Income Tax Act, 1961 — Section 143(2), 143(3), 147, 260A, 9
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 252 of 291
High Courts10 Feb 2012Dismissed
Moortie Devi and Others Vs Sat Prakash
Delhi High Court · (2012) 02 DEL CK 0367
High Courts10 Feb 2012
Sher Singh Vs Govt. of NCT of Delhi and Others Balvinder Kumar Bansal Vs Sher Singh and Others
Delhi High Court · (2012) 02 DEL CK 0329
High Courts10 Feb 2012Dismissed
Satpal Batra Vs State NCT of Delhi and Others
Delhi High Court · (2012) 02 DEL CK 0168
High Courts10 Feb 2012
Gomti Prasad and Others Vs MCD and Others
Delhi High Court · (2012) 3 AD 30 : (2012) 187 DLT 395
High Courts10 Feb 2012Dismissed
Renu Aggarwal Vs ICICI Bank Ltd. and Others
Delhi High Court · (2012) 02 DEL CK 0143
Specific Relief Act, 1963 — Section 14
High Courts10 Feb 2012
Dilbagh Singh Vs Sardare and Others
Delhi High Court · (2012) 1 Crimes 736 : (2012) 187 DLT 506
High Courts10 Feb 2012Allowed
Vipin Kumar and Others Vs State and Another
Delhi High Court · (2012) 02 DEL CK 0131
High Courts10 Feb 2012Dismissed
Govt. of NCT of Delhi and Another Vs Daulat Ram
Delhi High Court · (2012) 4 AD 687 : (2012) 189 DLT 394
High Courts10 Feb 2012Dismissed
Gyanender Kumar Verma and Another Vs Kailash Chand Jain and Others
Delhi High Court · (2012) 02 DEL CK 0109
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 14(1), 44Penal Code, 1860 (IPC) — Section 191, 193
High Courts10 Feb 2012Dismissed
Shahroz Raza Vs Jamia Millia Islamia and Others
Delhi High Court · (2012) 02 DEL CK 0097
High Courts10 Feb 2012Dismissed
Gaya Prasad Vs Union of India and Ors
Delhi High Court · (2012) 02 DEL CK 0085
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 3(1)Central Civil Services (Conduct) Rules, 1964 — Rule 3A
High Courts10 Feb 2012Dismissed
Uttar Pradesh State Road Transport Corporation Vs Parwati and Others
Delhi High Court · (2012) 02 DEL CK 0054
High Courts10 Feb 2012Dismissed
Gmr Ambala Chandigarh Expressways Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0051
High Courts09 Feb 2012
ICICI Lombard General Insurance Co. Ltd. Vs Ram Swaroop and Others
Delhi High Court · (2012) 02 DEL CK 0527
Motor Vehicles Act, 1988 — Section 163A
High Courts09 Feb 2012Allowed
M/s. The United India Insurance Co. Ltd. Vs Smt. Lalita Devi and Others
Delhi High Court · (2012) 02 DEL CK 0525
Motor Vehicles Act, 1988 — Section 168
High Courts09 Feb 2012Allowed
National Insurance Co. Ltd. Vs Mohd Sabir and Others
Delhi High Court · (2012) 02 DEL CK 0524
Arbitration and Conciliation Act, 1996 — Section 2(1)Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 140, 163A, 165, 166
High Courts09 Feb 2012
Shushma Jain Vs Jinender Kumar Jain and Others
Delhi High Court · (2012) 02 DEL CK 0522
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts09 Feb 2012Dismissed
Ex. CT. Dhara Singh Meena Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0513
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27Constitution of India, 1950 — Article 14, 226, 227, 32