High Courts09 Feb 2012Dismissed
N.K. Varma Vs Union of India
Delhi High Court · (2012) 02 DEL CK 0009
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 254 of 291
High Courts09 Feb 2012Dismissed
Ex. Ct. Sanjay Singh Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0007
Border Security Force Act, 1968 — Section 11, 11(2), 11(4), 19ABorder Security Force Rules, 1969 — Rule 177, 20, 20(3), 6Constitution of India, 1950 — Article 226
High Courts08 Feb 2012Dismissed
Dharamvir Kataria Through L.RS. Vs Shyam Sunder Talwar and Others
Delhi High Court · (2012) 02 DEL CK 0580
Delhi Rent Control Act, 1958 — Section 14(1), 14(4)
High Courts08 Feb 2012
Narinder Nath Seth and Others Vs Mrs. Lata and Others
Delhi High Court · (2012) 8 AD 324 : (2012) 128 DRJ 507
High Courts08 Feb 2012
Rajwati and Others Vs Delhi Transport Corporation
Delhi High Court · (2012) 02 DEL CK 0514
High Courts08 Feb 2012
UCO Bank Vs Ramesh Kumar Chawla
Delhi High Court · (2012) 3 AD 723
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Delhi Rent Control Act, 1958 — Section 50
High Courts08 Feb 2012Dismissed
Nikhil Footwears Ltd. Vs Victory Enterprises and Another
Delhi High Court · (2012) 02 DEL CK 0446
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 65
High Courts08 Feb 2012Dismissed
Commissioner of Central Excise Vs Rajendra Narayan
Delhi High Court · (2012) 281 ELT 38
Central Excises and Salt Act, 1944 — Section 11C, 3
High Courts08 Feb 2012Dismissed
Pramod Mittal Vs Commissioner of Income Tax
Delhi High Court · (2013) 356 ITR 456 : (2012) 205 TAXMAN 444
Income Tax Act, 1961 — Section 170, 170(1), 78(2)
High Courts08 Feb 2012
Garima Singh and Others Vs Hindu Rao Hospital and Another Pankaj Fulchand Jain Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2012) 6 AD 229 : (2012) 188 DLT 16
High Courts08 Feb 2012
ICICI Lombard General Insurance Co Ltd. Vs Chander Kala and Others
Delhi High Court · (2012) ACJ 1203
High Courts08 Feb 2012Dismissed
Maharaji Educational Trust and Another Vs S.G.S. Constructions and Developers Pvt. Ltd.
Delhi High Court · (2012) 1 ARBLR 361
Arbitration and Conciliation Act, 1996 — Section 12, 12(3), 13, 14, 14(1)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 14(1), 18, 25, 29, 34Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts08 Feb 2012Dismissed
Rajender Jain Vs Parveen Kumar and Others
Delhi High Court · (2012) 187 DLT 517
Arbitration Act, 1940 — Section 39(1), 39(2)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 6 Rule 4, Order 7 Rule 11, 151Delhi Rent Control Act, 1958 — Section 14(1), 39, 43
High Courts08 Feb 2012Dismissed
Col. R.S. Upadhyay Vs Union of India and Others
Delhi High Court · (2012) 02 DEL CK 0352
Constitution of India, 1950 — Article 226
High Courts08 Feb 2012
Smt. Paramjeet Kaur Vs Amarjeet Singh and Others
Delhi High Court · (2012) 02 DEL CK 0345
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7, 96Contract Act, 1872 — Section 74
High Courts08 Feb 2012Dismissed
Sunrise Industries and Others Vs M/s. Roshan Lal Aggarwal and Another
Delhi High Court · (2012) 2 AD 409 : (2012) 187 DLT 560
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)Partnership Act, 1932 — Section 42, 69, 69(2), 9(3)
High Courts08 Feb 2012Allowed
National Insurance Company Ltd. Vs Ram Rati Devi and Others Ram Rati Devi and Others Vs National Insurance Company Ltd.
Delhi High Court · (2013) ACJ 583 : (2012) 4 ILR Delhi 627
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 149(2), 166, 181, 3
High Courts08 Feb 2012Allowed
Meena and Others Vs Sube Singh and Others Reliance Gen Insurance Co. Ltd. Vs Meena and Others
Delhi High Court · (2013) ACJ 2286
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Constitution of India, 1950 — Article 136Motor Vehicles Act, 1939 — Section 110, 15, 95
High Courts08 Feb 2012Allowed
Oriental Insurance Co. Ltd. Vs Amita Tripathi and Others
Delhi High Court · (2012) 02 DEL CK 0281