High Courts30 Jan 2012Dismissed
Kishan Pal Singh Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0114
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 266 of 291
High Courts30 Jan 2012
Chemring Countermeasures Limited Vs Union of India and Others
Delhi High Court · (2012) 187 DLT 170
High Courts30 Jan 2012Dismissed
Kishan Lal and Another Vs United India Insurance Co. Ltd. and Others
Delhi High Court · (2012) 01 DEL CK 0088
High Courts30 Jan 2012
Elof Hansson (I) Pvt. Ltd. and Another Vs Shree Acids and Chemicals Ltd.
Delhi High Court · (2012) 190 DLT 553
High Courts30 Jan 2012
Jaipal Vs Government of NCT of Delhi and Others
Delhi High Court · (2012) 01 DEL CK 0061
High Courts30 Jan 2012
Hari Dutt Pandey Vs State and Another
Delhi High Court · (2012) 01 DEL CK 0054
High Courts30 Jan 2012
Twinkle Wadhwa Vs University of Delhi and Others
Delhi High Court · (2012) 2 AD 469 : (2012) 187 DLT 204 : (2012) 2 SLJ 176
High Courts30 Jan 2012
Rajinder Singh Vs DTC and Others
Delhi High Court · (2012) 3 AD 97 : (2012) 187 DLT 447 : (2012) 128 DRJ 623 : (2012) 2 ILR Delhi 404 : (2012) 2 SLJ 162
High Courts30 Jan 2012
Sri Sringeri Sharada Institute of Management Vs Mr. Shailendra Singh and Others
Delhi High Court · (2012) 01 DEL CK 0048
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Jan 2012
Oriental Bank of Commerce Vs Dy Commissioner of Income Tax
Delhi High Court · (2012) 210 TAXMAN 122
High Courts27 Jan 2012Dismissed
Jamal Mirza and Others Vs State
Delhi High Court · (2012) 2 AD 366 : (2012) 2 ILR Delhi 711
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 21, 36(1), 51Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts27 Jan 2012Allowed
M/s. Fashion Express and Others Vs M/s. Shakti Industries
Delhi High Court · (2012) 01 DEL CK 0577
High Courts27 Jan 2012Dismissed
Rahul Makol Vs Shilpa Makol and Another
Delhi High Court · (2012) 01 DEL CK 0571
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 397(1), 397(3), 482, 483Penal Code, 1860 (IPC) — Section 173, 406, 420
High Courts27 Jan 2012
Ramesh Kumar Bansal Vs M/s Om Prakash Naresh Kumar and Another
Delhi High Court · (2012) 195 DLT 433
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts27 Jan 2012Allowed
Dr. Virender Singh Lather Vs The Secretary, Agriculture Scientists Recruitment Board, New Delhi and Another
Delhi High Court · (2012) 4 AD 608 : (2012) 2 SLJ 245
High Courts27 Jan 2012Dismissed
Vijay Ganapati Vs State and Others
Delhi High Court · (2012) 01 DEL CK 0410
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 482Penal Code, 1860 (IPC) — Section 109, 120(B), 499, 500