CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Delhi High Court/2012

COURT ARCHIVE

Delhi High Court judgments, 2012

5,802 judgments · page 270 of 291

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
High Courts24 Jan 2012Allowed

Zahid Ali @ Pappu and Others Vs Ram Chandra and Others

Delhi High Court · (2012) 01 DEL CK 0388

Read judgment
High Courts24 Jan 2012

Sh. Pushpesh Sinha Vs Rajiv Batra and Others

Delhi High Court · (2012) 01 DEL CK 0387

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
Read judgment
High Courts24 Jan 2012

Sushil Kumar and Others Vs The Director General of Works, CPWD

Delhi High Court · (2012) 01 DEL CK 0383

Read judgment
High Courts24 Jan 2012Dismissed

Manoj Kumar Vs The State (NCT of Delhi) and Another

Delhi High Court · (2012) 01 DEL CK 0374

Read judgment
High Courts24 Jan 2012

Karan Singh and Others Vs UOI and Others

Delhi High Court · (2012) 01 DEL CK 0371

Read judgment
High Courts24 Jan 2012

Mahanagar Telephone Nigam Ltd. Vs Smt. Santosh Gupta

Delhi High Court · (2012) 01 DEL CK 0337

Read judgment
High Courts24 Jan 2012Dismissed

Shakuntala and Others Vs Rishi Pal

Delhi High Court · (2012) 01 DEL CK 0240

Read judgment
High Courts24 Jan 2012

Alpine Electronics Asia PTE Ltd. Vs Director General of Income Tax and Others

Delhi High Court · (2012) 187 DLT 134 : (2012) 341 ITR 247 : (2012) 205 TAXMAN 190

Read judgment
High Courts24 Jan 2012

Sandeep Kumar Vs Corporation Bank

Delhi High Court · (2012) 01 DEL CK 0168

Read judgment
High Courts24 Jan 2012

Prabhu Dayal Vs Inder Dev

Delhi High Court · (2012) 2 AD 465

Read judgment
High Courts24 Jan 2012Dismissed

N.S. Hoon Vs UOI and Another

Delhi High Court · (2012) 01 DEL CK 0117

Read judgment
High Courts24 Jan 2012Dismissed

Union of India and Another Vs R.K. Sareen

Delhi High Court · (2012) 01 DEL CK 0106

Read judgment
High Courts24 Jan 2012

Smt. Pushpa Rani Vs Smt. Sunita Rani

Delhi High Court · (2012) 01 DEL CK 0090

Read judgment
High Courts24 Jan 2012

Mona Thakur Vs UOI and Another

Delhi High Court · (2012) 01 DEL CK 0081

Read judgment
High Courts24 Jan 2012

Satbir Singh Sehrawat and Others Vs Airport Authority of India and Another

Delhi High Court · (2012) 01 DEL CK 0062

Read judgment
High Courts24 Jan 2012

T and T Motors Ltd. Vs Assistant Commissioner of Income Tax

Delhi High Court · (2012) 3 AD 740 : (2012) 247 CTR 384 : (2012) 187 DLT 425 : (2012) 208 TAXMAN 100

Income Tax Act, 1961 — Section 115WB(2)(B), 37(3A)
Read judgment
High Courts24 Jan 2012Dismissed

Laxman Singh Vs National Insurance Company Ltd. and Others

Delhi High Court · (2012) 01 DEL CK 0049

Motor Vehicles Act, 1988 — Section 139, 18, 6
Read judgment
High Courts23 Jan 2012

Umesh Kumar Verma and Others Vs State

Delhi High Court · (2012) 2 AD 255

Penal Code, 1860 (IPC) — Section 34, 406, 498A
Read judgment
High Courts23 Jan 2012Dismissed

State Vs Sunil @ Akash @ Sagar

Delhi High Court · (2012) 2 AD 128 : (2012) 2 JCC 827

Penal Code, 1860 (IPC) — Section 302, 34
Read judgment
High Courts23 Jan 2012Allowed

Rashmi Devi and Others Vs Sanjeev Kumar and Others

Delhi High Court · (2012) 01 DEL CK 0534

Read judgment
Previous1…268269270271272…291Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions