High Courts20 Jan 2012Dismissed

Parmanand Kansotia Vs Seetha Lath and Another

Delhi High Court · (2012) 10 AD 249 : (2012) 188 DLT 661 : (2012) 127 DRJ 714

Contract Act, 1872 — Section 29Evidence Act, 1872 — Section 114, 91, 92Penal Code, 1860 (IPC) — Section 380, 448, 454, 506