High Courts16 Jan 2012Dismissed
Intuitive Tech Solutions Private Ltd. Vs DLF Limited
Delhi High Court · (2012) 3 AD 339 : (2012) 186 DLT 477
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 279 of 291
High Courts16 Jan 2012Dismissed
Rohit Gautam Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0192
High Courts16 Jan 2012Dismissed
Vinod Kumar Jain and Sons Huf Vs M/s. Sarika Enterprises and Others
Delhi High Court · (2012) 5 AD 42 : (2012) 187 DLT 367
High Courts16 Jan 2012Dismissed
Smt. Kamlesh Kumari Vs Shri Mehtab Singh
Delhi High Court · (2013) 1 AD 421 : (2012) 2 AD 893 : (2012) 186 DLT 332
High Courts16 Jan 2012
Motor Industries Company Ltd. Vs Seth Associates Pvt. Ltd. and Others
Delhi High Court · (2012) 01 DEL CK 0146
High Courts16 Jan 2012
Ajay Paliwal and Others Vs Sanjay Paliwal and Others M/s Paliwal Hotels Pvt. Ltd and Others Vs Sanjay Paliwal
Delhi High Court · (2012) 107 CLA 312 : (2012) 2 CompLJ 289
High Courts16 Jan 2012
Polar Industries Ltd. Vs Arihant Communications and Marketing Company
Delhi High Court · (2012) 01 DEL CK 0102
High Courts16 Jan 2012
M/s Roadlines Corporation (P) Ltd. Vs M/s. Oriental Insurance Co. Ltd. and Another
Delhi High Court · (2012) 4 ILR Delhi 22
High Courts13 Jan 2012
U.P. State Bridge Corporation Ltd. Vs Union of India
Delhi High Court · (2012) 4 AD 181
Arbitration Act, 1940 — Section 30, 33
High Courts13 Jan 2012Allowed
Iffco Tokio Gen. Ins. Co. Ltd. Vs Kusum Pandey and Others
Delhi High Court · (2012) 01 DEL CK 0500
High Courts13 Jan 2012Dismissed
Municipal Corporation of Delhi Vs B.B. Bajaj
Delhi High Court · (2012) 186 DLT 517 : (2013) 1 SLJ 482
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 226, 227, 311Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 8, 8A
High Courts13 Jan 2012Allowed
Bharat Hotels Limited Vs GNCT of Delhi and Another
Delhi High Court · (2012) 133 FLR 500 : (2012) LLR 268
High Courts13 Jan 2012
Ashish Manchanda and Others Vs State NCT of Delhi and Another
Delhi High Court · (2012) 2 AD 5
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts13 Jan 2012Dismissed
Master Navneet Singh and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 2 AD 293 : (2012) 187 DLT 127
High Courts13 Jan 2012
Virender Sharma Vs Director, Enforcement Directorate
Delhi High Court · (2012) 01 DEL CK 0415
Constitution of India, 1950 — Article 226Foreign Exchange Management Act, 1999 — Section 44Foreign Exchange Regulation Act, 1973 — Section 37, 78, 8(1), 8(2)
High Courts13 Jan 2012Dismissed
Mohan Lal Gupta Vs Satish Chand Sharma
Delhi High Court · (2012) 01 DEL CK 0406
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts13 Jan 2012
Amar Taxi Service Vs Commissioner of Police and Others
Delhi High Court · (2012) 01 DEL CK 0365