COURT ARCHIVE

Delhi High Court judgments, 2012

5,802 judgments · page 284 of 291

High Courts09 Jan 2012Dismissed

Dr. Dillip Kumar Parida Vs A.I.I.M.S. and Others

Delhi High Court · (2012) 7 AD 59

All India Institute of Medical Sciences Act, 1956 — Section 10, 10(2), 10(5), 13, 14All India Institute of Medical Sciences Recruitment Rules, 1981 — Rule 18, 19Constitution of India, 1950 — Article 226

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High Courts09 Jan 2012

Shankar Yadav Vs State NCT of Delhi Inderjeet @Inder Vs State

Delhi High Court · (2012) 186 DLT 610

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High Courts09 Jan 2012Dismissed

Amar Singh Sewara Vs Regional Director, RBI

Delhi High Court · (2012) 01 DEL CK 0546

Industrial Disputes Act, 1947 — Section 17B, 33C(2)

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High Courts09 Jan 2012

Synodical Board of Health Services Vs Director General of Income Tax

Delhi High Court · (2012) 341 ITR 459 : (2012) 205 TAXMAN 59

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 10(22), 10(23C)(iv), 10(23C)(vi), 12AA

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High Courts09 Jan 2012

Sandeep Ahuja and Others Vs National Small Industries Corporation Ltd. and Others

Delhi High Court · (2012) 189 DLT 422

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High Courts09 Jan 2012Dismissed

Dinesh Bastimal Jain (Sole Proprietorship Firm) Vs Nirmal Singh and Another

Delhi High Court · (2012) 5 AD 38 : (2012) 187 DLT 363

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4

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High Courts09 Jan 2012Dismissed

Ankur Mutreja Vs Delhi University

Delhi High Court · (2012) 2 AD 884 : (2012) 190 DLT 764

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High Courts09 Jan 2012Dismissed

Rajesh Bandhu and Others Vs State NCT of Delhi

Delhi High Court · (2012) 186 DLT 686

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High Courts09 Jan 2012

Rajasthan State Road Transport Corporation and Others Vs Kanhiya Lal

Delhi High Court · (2012) 01 DEL CK 0320

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High Courts09 Jan 2012

Anshika Pandey and Others Vs Rave Scans P. Ltd.

Delhi High Court · (2012) 3 AD 542 : (2012) 2 BC 420 : (2012) 186 DLT 435

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High Courts09 Jan 2012Dismissed

Sub-Inspector Nafe Singh Vs Commissioner of Police and Others

Delhi High Court · (2012) 01 DEL CK 0283

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High Courts09 Jan 2012

Dr. A.D. Kumar and Others Vs Gian Chand Kumar and Others

Delhi High Court · (2012) 01 DEL CK 0281

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High Courts09 Jan 2012Dismissed

JK Industries Ltd. Vs DS Stratagem Trade A.G.

Delhi High Court · (2012) 129 DRJ 210 : (2012) 2 ILR Delhi 333

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High Courts09 Jan 2012Allowed

M/s. The kerala Agro Industries Corporation Ltd. and Another Vs M/s. Beta Engineers

Delhi High Court · (2012) 1 AD 878 : (2012) 188 DLT 373 : (2012) 128 DRJ 97 : (2012) 3 ILR Delhi 1

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High Courts09 Jan 2012Dismissed

Mewa Singh Dhaliwal Vs Union of India and Others

Delhi High Court · (2012) 2 ILR Delhi 328

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High Courts09 Jan 2012Allowed

Ex. Sep. Sri Chand Vs Union of India and Others

Delhi High Court · (2012) 01 DEL CK 0255

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High Courts09 Jan 2012

N.D.M.C. Vs Jai Ram

Delhi High Court · (2012) 132 FLR 918 : (2012) LLR 191

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High Courts09 Jan 2012Dismissed

Ex. Const. Dinesh Kumar Vs Union of India and Others

Delhi High Court · (2012) 01 DEL CK 0246

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High Courts09 Jan 2012Dismissed

Raj Kumar Kapoor Vs Union of India

Delhi High Court · (2012) 4 AD 559 : (2012) 1 AD 856

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High Courts09 Jan 2012Allowed

Gail (India) Limited Gas Authority of India Ltd. Vs Hindustan Construction Corporation

Delhi High Court · (2011) 2 AD 48 : (2012) 3 CompLJ 442 : (2012) 186 DLT 639

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