High Courts06 Jan 2012Dismissed
Inclen Trust Int. Vs RD Ramnath Company (Huf)
Delhi High Court · (2012) 01 DEL CK 0233
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 286 of 291
High Courts06 Jan 2012Dismissed
Rishi Pal Singh Vs Harinder Pal Singh and Others
Delhi High Court · (2012) 1 AD 859 : (2012) 128 DRJ 175
High Courts06 Jan 2012Dismissed
M/s Dhootapapeshwar Industries Ltd. Vs Sh. Atma Ram and Another
Delhi High Court · (2012) 187 DLT 80 : (2012) 128 DRJ 551 : (2012) 2 ILR Delhi 525
High Courts06 Jan 2012
Ranbir Sharma Vs Union of India and Another
Delhi High Court · (2012) 187 DLT 781 : (2012) 128 DRJ 184
High Courts06 Jan 2012Allowed
Subhash Chand Vs State and Anr
Delhi High Court · (2012) 01 DEL CK 0073
High Courts06 Jan 2012Dismissed
Surender Pratap Singh Vs Union of India and Others
Delhi High Court · (2013) 1 SLJ 101
High Courts06 Jan 2012Dismissed
State Vs Munazir Alam @ Munna
Delhi High Court · (2012) 01 DEL CK 0037
High Courts05 Jan 2012Dismissed
State Vs Chander Mohan and Others
Delhi High Court · (2012) 5 AD 5 : (2012) 195 DLT 556 : (2012) 2 JCC 791
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 306, 34, 498A
High Courts05 Jan 2012
Inderjeet Singh Vs Dinesh Chawla and Others
Delhi High Court · (2012) 01 DEL CK 0403
High Courts05 Jan 2012
CIT Vs Regency Park Property Management Services Pvt. Ltd.
Delhi High Court · (2012) 1 AD 917 : (2012) 186 DLT 792
High Courts05 Jan 2012Allowed
Yash Gupta Vs State and Others
Delhi High Court · (2012) 01 DEL CK 0297
High Courts05 Jan 2012
IFCI Limited Vs State Bank of India and Others
Delhi High Court · (2012) 2 BC 173 : (2012) 2 ILR Delhi 318
High Courts05 Jan 2012
Chanchal Vs State and Another
Delhi High Court · (2012) 127 DRJ 273 : (2012) 1 JCC 445
High Courts05 Jan 2012
Jai Bhagwan @ Kale Vs State
Delhi High Court · (2012) 2 Crimes 331 : (2012) 127 DRJ 281 : (2012) 1 JCC 314
High Courts05 Jan 2012
Madan Mohan and Another Vs Chander Bhan and Another
Delhi High Court · (2012) 187 DLT 390
High Courts05 Jan 2012Dismissed
Lt. Mrs. C. Reethama Joseph Vs Union of India and Others
Delhi High Court · (2012) 4 AD 62 : (2012) 186 DLT 388 : (2012) 3 ILR Delhi 455
High Courts05 Jan 2012
Chanderwati and Others Vs Sat Narain and Others
Delhi High Court · (2012) 01 DEL CK 0206
High Courts05 Jan 2012Dismissed
Sh. Rati Ram Vs M/s. D.C.M. Shroram Consolidatd Ltd.
Delhi High Court · (2012) 187 DLT 5 : (2012) 2 ILR Delhi 516
High Courts05 Jan 2012Dismissed
Raghbir Singh Vs Appropriate Authority I.T. Deptt.
Delhi High Court · (2013) 356 ITR 302 : (2012) 208 TAXMAN 295
High Courts05 Jan 2012Allowed
Ranjit Kumar Vs State
Delhi High Court · (2012) 1 AD 925 : (2012) 186 DLT 795 : (2012) 1 JCC 698