High Courts09 Jan 2012
Commissioner of Customs Vs Indian Oil Corporation
Delhi High Court · (2012) 189 ECR 169 : (2012) 282 ELT 368
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 285 of 291
High Courts09 Jan 2012Dismissed
Sharvan Aggarwal Vs Kailash Rani
Delhi High Court · (2012) 4 ILR Delhi 459
High Courts09 Jan 2012Dismissed
M/s Jay Shree Investment Pvt. Ltd. Vs Col. Anil Ohri (Retd.) and Another
Delhi High Court · (2012) 01 DEL CK 0225
High Courts09 Jan 2012Dismissed
Sunil Kumar Meel Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0200
High Courts09 Jan 2012
The Synodical Board of Health Services Vs Director General of Income Tax
Delhi High Court · (2012) 341 ITR 459 : (2012) 205 TAXMAN 59
High Courts09 Jan 2012
Rekha Vs Guru Harikishan Public School and Another
Delhi High Court · (2012) 01 DEL CK 0188
High Courts09 Jan 2012
Col. Kalyan Singh (Retired) Vs M/s. Wimpy International Ltd. Ors.
Delhi High Court · (2012) 2 AD 638 : (2012) 190 DLT 385 : (2012) 128 DRJ 537
High Courts09 Jan 2012
Ram Saran and Another Vs State N.C.T. of Delhi
Delhi High Court · (2012) 3 Crimes 654 : (2012) 2 ILR Delhi 534 : (2012) 1 JCC 688
High Courts09 Jan 2012Dismissed
Ravi Kumar Ghai Vs NCT of Delhi
Delhi High Court · (2012) 3 AD 459 : (2012) 186 DLT 583
High Courts09 Jan 2012Dismissed
Vinod Kumar Gupta Vs State of Nct of Delhi
Delhi High Court · (2012) 01 DEL CK 0149
High Courts09 Jan 2012
Satinder Sharma Vs The Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 01 DEL CK 0111
High Courts09 Jan 2012Allowed
Puran @ Manoj and Others Vs The State (G.N.C.T. of Delhi)
Delhi High Court · (2012) 186 DLT 455 : (2012) 2 ILR Delhi 562
High Courts09 Jan 2012
Deepak Kumar @ Bittoo Vs State
Delhi High Court · (2012) 2 AD 381 : (2012) 2 ILR Delhi 541
High Courts06 Jan 2012Dismissed
Vimal Chandra Mishra Vs Union of India and Others
Delhi High Court · (2012) 5 AD 113 : (2012) 186 DLT 648 : (2012) 3 SLJ 146
High Courts06 Jan 2012Allowed
Indian Railways Catering and Tourism Corp. Ltd. Vs Cox and Kings India Ltd. and Another
Delhi High Court · (2012) 1 ARBLR 184 : (2012) 186 DLT 552
High Courts06 Jan 2012Dismissed
Kewal Krishan Jaitely Vs Acharaj Ram Kapur and Others
Delhi High Court · (2012) 186 DLT 509
High Courts06 Jan 2012
CIT Vs Sasan Power Ltd.
Delhi High Court · (2012) 5 AD 415 : (2012) 205 TAXMAN 56