High Courts10 Jan 2012
Pritam Lal Bansal Vs Anand Agarwal and Others
Delhi High Court · (2012) 187 DLT 678
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 283 of 291
High Courts10 Jan 2012
Janta Book Depot and Another Vs Evergreen Publications India Ltd. and Another
Delhi High Court · (2012) 49 PTC 286
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 1, Order 7 Rule 10
High Courts10 Jan 2012Dismissed
Shiv Kumar Vs State Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 01 DEL CK 0447
Penal Code, 1860 (IPC) — Section 120B, 143, 147, 199, 200Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1), 3(2)
High Courts10 Jan 2012Allowed
Trexim Corporation Vs Fortis Securities Ltd.
Delhi High Court · (2012) 01 DEL CK 0446
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)Capital Market Regulations — Regulation 3.5.1, 3.5.2, 3.9, 5.5, 5.6
High Courts10 Jan 2012
Shushma Jain Vs Ajay Jain and Others
Delhi High Court · (2012) 01 DEL CK 0412
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Jan 2012Dismissed
Tinku and Others Vs State
Delhi High Court · (2012) 2 AD 476 : (2012) 187 DLT 86 : (2012) 1 JCC 730
High Courts10 Jan 2012Dismissed
Onkar Prasad Mishra Vs State
Delhi High Court · (2012) 1 AD 821 : (2012) 1 JCC 679
High Courts10 Jan 2012Allowed
Omprakash and Others Vs State and Another
Delhi High Court · (2012) 187 DLT 274 : (2012) 3 ILR Delhi 21 : (2012) 1 JCC 702
High Courts10 Jan 2012Allowed
M/s. Discover Prints India Pvt. Ltd. Vs M/s. Ashu Chemicals
Delhi High Court · (2012) 01 DEL CK 0300
High Courts10 Jan 2012Dismissed
Ashwani Kumar Vs UOI and Others
Delhi High Court · (2012) 01 DEL CK 0284
High Courts10 Jan 2012Dismissed
Anant Raj Industries Ltd. and Others Vs State and Another
Delhi High Court · (2012) 187 DLT 248
High Courts10 Jan 2012Dismissed
Central Provident Fund Commissioner Vs Central Provident Fund Employees Union
Delhi High Court · (2012) 187 DLT 10 : (2012) 3 LLJ 35 : (2012) 2 SLJ 240
High Courts10 Jan 2012
M/s. Mahatta and Co. and Another Vs Munna Lal Shukla and Another
Delhi High Court · (2012) 186 DLT 462 : (2012) 133 FLR 418 : (2012) 2 ILR Delhi 350 : (2012) 2 LLJ 761 : (2012) LLR 405
High Courts10 Jan 2012Allowed
Ex. Sep. Trilochan Vs Union of India and Others
Delhi High Court · (2012) 01 DEL CK 0197
High Courts10 Jan 2012
Mangesh Tyagi and Others Vs State Nct of Delhi and Another
Delhi High Court · (2012) 01 DEL CK 0122
High Courts10 Jan 2012Dismissed
Sh. Dushyant Sharma Vs Haryana Wrestling Association and Others
Delhi High Court · (2012) 01 DEL CK 0067
High Courts10 Jan 2012Allowed
Manpreet Singh Vs State and Others
Delhi High Court · (2012) 2 AD 210
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 308, 34, 341
High Courts10 Jan 2012
National Insurance Co. Ltd. Vs Kaku Devi and Others
Delhi High Court · (2012) 01 DEL CK 0002
High Courts09 Jan 2012
Smt. Sushma Jain Vs M/s. Loveneet Builders Pvt. Ltd.
Delhi High Court · (2012) 01 DEL CK 0581