High Courts13 Apr 2012Dismissed
Richard Fernandes and Others Vs Laila Kabir Fernandes and Another
Delhi High Court · (2012) 189 DLT 532 : (2012) 129 DRJ 355
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 204 of 305
High Courts13 Apr 2012Allowed
Tara Vs State
Delhi High Court · (2012) 04 DEL CK 0466
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 164Immoral Traffic (Prevention) Act, 1956 — Section 15, 15(4), 15(5), 16, 16(1)
High Courts13 Apr 2012Dismissed
Somvati and Others Vs Union of India and Others
Delhi High Court · (2012) 04 DEL CK 0429
Administrative Tribunals Act, 1985 — Section 21
High Courts13 Apr 2012Dismissed
Sunhill Educational Society (Regd.) and Another Vs Delhi Development Authority and Another
Delhi High Court · (2012) 04 DEL CK 0428
High Courts13 Apr 2012
Hawkins Cookers Ltd. Vs Murugan Enterprises
Delhi High Court · (2012) 189 DLT 545 : (2012) 50 PTC 389
Trade Marks Act, 1999 — Section 29, 30, 30(2)
High Courts13 Apr 2012Allowed
Satish Kumar Vs Abdul Hamid and Others
Delhi High Court · (2012) 04 DEL CK 0415
Motor Vehicles Act, 1988 — Section 166
High Courts13 Apr 2012
Pankaj @ Jaggi @ Dimple Vs State
Delhi High Court · (2012) 04 DEL CK 0411
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 380, 411
High Courts13 Apr 2012Dismissed
Sanjeev Gupta Vs State and Others
Delhi High Court · (2012) 04 DEL CK 0410
Penal Code, 1860 (IPC) — Section 308, 325, 34
High Courts13 Apr 2012
Ravinder Rathi Vs State of Delhi
Delhi High Court · (2012) 4 AD 133
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 201, 302, 34, 365, 392
High Courts13 Apr 2012Dismissed
The Commisisoner of Police and Others Vs Shri Surjeet Singh and Others
Delhi High Court · (2012) 04 DEL CK 0376
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Contract Act, 1872 — Section 73Delhi Police Act, 1978 — Section 140
High Courts13 Apr 2012Allowed
L and T Finance Ltd. Vs Braham Pal and Another
Delhi High Court · (2012) 194 DLT 534
Arbitration Act, 1940 — Section 34
High Courts13 Apr 2012Dismissed
Ramjiyawan Verma Vs The Narcotics Control Bureau
Delhi High Court · (2012) 04 DEL CK 0344
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 54, 61, 67
High Courts13 Apr 2012Dismissed
MCD Vs Indermeet Kaur Kochhar
Delhi High Court · (2012) 04 DEL CK 0334
Delhi Municipal Corporation Act, 1957 — Section 124(3), 126
High Courts13 Apr 2012Allowed
Naresh Kumar Vs Commissioner of Customs
Delhi High Court · (2012) 280 ELT 368
Customs Act, 1962 — Section 129E, 130
High Courts13 Apr 2012
M/s. Amit Brothers Vs Chief Engineer, R and D and Another
Delhi High Court · (2012) 04 DEL CK 0240
High Courts13 Apr 2012Dismissed
Virender Singh @ Podha @ Ticket Vs State (Govt of Nct) of Delhi
Delhi High Court · (2012) 3 ILR Delhi 735
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 302
High Courts13 Apr 2012
Samir Kohli and Others Vs Union of India and Others Pratibha Chopra Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 04 DEL CK 0185
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Rules, 1973 — Rule 77Delhi Development Act, 1957 — Section 12(1), 12(3), 3(1), 3(3), 41
High Courts13 Apr 2012Allowed
J.L. Gugnani Vs Kamlender Sinh
Delhi High Court · (2012) 04 DEL CK 0181
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 2 Rule 2, Order 2 Rule 2(3), Order 23 Rule 1(3), Order 6 Rule 17
High Courts13 Apr 2012
Unimers India Limited Vs The IFCI Limited and Ors
Delhi High Court · (2013) 197 DLT 693 : (2012) 129 DRJ 608
Civil Procedure Code Amendment Act, 1976 — Section 113, 20, 53Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 2, 15, 16
High Courts13 Apr 2012Dismissed
Govt of NCT of Delhi and Others Vs Rajesh Kumar
Delhi High Court · (2012) 8 AD 200 : (2012) 189 DLT 261
Penal Code, 1860 (IPC) — Section 147, 292, 323, 325, 34