High Courts13 Apr 2012Dismissed
Kalinga Power Corporation Ltd. Vs Union of India and Others
Delhi High Court · (2012) 04 DEL CK 0112
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 205 of 305
High Courts13 Apr 2012Dismissed
Manoj Kumar Bhatt and Another Vs Sewak Ram
Delhi High Court · (2012) 189 DLT 570
Delhi Rent Control Act, 1958 — Section 14(1), 14(6), 25A, 25B, 25B(2)
High Courts13 Apr 2012Dismissed
Manoj Kumar Bhatt and Another Vs Chand Kishore Sharma and Another
Delhi High Court · (2012) 04 DEL CK 0110
Delhi Rent Control Act, 1958 — Section 14(1), 14(6), 25A, 25B, 25B(2)
High Courts13 Apr 2012Dismissed
Manoj Kumar Bhatt and Another Vs Raj Kumari and Another
Delhi High Court · (2012) 04 DEL CK 0109
Delhi Rent Control Act, 1958 — Section 14(1), 14(6), 25A, 25B, 25B(4)
High Courts13 Apr 2012
M/s. Aravali International Vs Jammu and Kashmir Bank Ltd. and Others
Delhi High Court · (2012) 4 AD 331
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, 151
High Courts13 Apr 2012
Smt. Gurcharan Grewal and Another Vs Dr. (Mrs.) Adarsh Bajaj and Another
Delhi High Court · (2012) 195 DLT 88
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A, Order 8 Rule 6A(4), 151Limitation Act, 1963 — Article 54, 3Specific Relief Act, 1963 — Section 15, 27
High Courts13 Apr 2012Dismissed
Shri Megh Nath and Others Vs Shri Rajnish Gupta
Delhi High Court · (2012) 04 DEL CK 0086
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 96Contract Act, 1872 — Section 74
High Courts13 Apr 2012Dismissed
U.O.I. and Another Vs R.K. Sharma
Delhi High Court · (2012) 04 DEL CK 0071
Sashastra Seema Bal Group A Combatised (General Duty) Officers Recruitment Rules, 2004 — Rule 10, 19
High Courts13 Apr 2012
Radhika Narang and Ors Vs Karan Raj Narang
Delhi High Court · (2012) 193 DLT 121 : (2012) 130 DRJ 102
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts13 Apr 2012Dismissed
Utair Aviation Vs Jagson Airlines Limited and Another
Delhi High Court · (2012) 129 DRJ 630
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Contract Act, 1872 — Section 2
High Courts13 Apr 2012
Bhagwan Singh Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 04 DEL CK 0046
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Land Acquisition Act, 1894 — Section 30, 31, 4
High Courts13 Apr 2012
Lok Nath Prasad Gupta Vs UOI and Others
Delhi High Court · (2012) 04 DEL CK 0036
Central Excises and Salt Act, 1944 — Section 32, 32E, 32F(1), 32F(7), 32KConstitution of India, 1950 — Article 14, 226
High Courts13 Apr 2012Dismissed
Oriental Insurance Company Limited Vs Master Shekhar and Others
Delhi High Court · (2012) 04 DEL CK 0020
High Courts13 Apr 2012
Ved Pal Vs Kuldeep Singh and Others
Delhi High Court · (2012) 04 DEL CK 0005
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)
High Courts12 Apr 2012
Emaar Mgf Construction Pvt. Ltd. Vs DDA and Others
Delhi High Court · (2012) 04 DEL CK 0456
Arbitration and Conciliation Act, 1996 — Section 11, 17, 9
High Courts12 Apr 2012Allowed
Ambrish Kumar Vs MCD and Another
Delhi High Court · (2012) 04 DEL CK 0427
Delhi Municipal Corporation Act, 1957 — Section 116G(2), 154(1)
High Courts12 Apr 2012Dismissed
National Insurance Co. Ltd. Vs Momina and Others
Delhi High Court · (2012) 04 DEL CK 0365
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a), 149(2)(b), 149(4)
High Courts12 Apr 2012Dismissed
State of NCT of Delhi Vs Hussain @ Raju
Delhi High Court · (2012) 04 DEL CK 0350
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts12 Apr 2012
Santosh Kumari Khanna Vs Delhi Development Authority
Delhi High Court · (2012) 189 DLT 28
High Courts12 Apr 2012Allowed
Bharti Gupta Ramola Vs Commissioner of Income Tax
Delhi High Court · (2012) 20 TAXMAN 762
Income Tax Act, 1961 — Section 10, 10(38), 2(29A), 2(42A), 22(2)