High Courts12 Apr 2012
Hans Enterprises Vs Airports Authority of India and Others
Delhi High Court · (2013) 18 GSTR 267
Finance Act, 1994 — Section 65(105), 65A
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 206 of 305
High Courts12 Apr 2012
Hans Enterprises Vs Airports Authority of India and Others Ajay K. Sharma Vs UOI and Others
Delhi High Court · (2013) 29 STR 113 : (2013) 57 VST 519
Finance Act, 1994 — Section 65(105), 65A
High Courts12 Apr 2012Allowed
National Building Construction Corporation Vs Essel Properties and Industries
Delhi High Court · (2012) 04 DEL CK 0210
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 171
High Courts12 Apr 2012Allowed
Supreme Court Bar Association (Regd.) Vs The Registrar of Societies and Others
Delhi High Court · (2012) 04 DEL CK 0199
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 13, 14, 2, 20, 29(A)Supreme Court Bar Association Rules — Rule 4
High Courts12 Apr 2012Allowed
Razuddin @ Raju Vs State of The NCT of Delhi
Delhi High Court · (2012) 04 DEL CK 0187
Penal Code, 1860 (IPC) — Section 302, 34, 397, 412
High Courts12 Apr 2012Dismissed
Ajay Kumar Narula Vs Union of India and Others
Delhi High Court · (2012) 04 DEL CK 0182
High Courts12 Apr 2012Dismissed
Saroor Shah Khan Vs Mohd Mehtab and Others
Delhi High Court · (2012) 04 DEL CK 0165
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Apr 2012Dismissed
Govt. of NCT of Delhi and Another Vs Sant Gurbaksh Singh
Delhi High Court · (2012) 04 DEL CK 0161
Land Acquisition Act, 1894 — Section 4
High Courts11 Apr 2012Allowed
Amol Tanaji Patil Vs State
Delhi High Court · (2012) 04 DEL CK 0505
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 394
High Courts11 Apr 2012Dismissed
Lovely Shoes Vs Indian Tourism Development Corporation
Delhi High Court · (2012) 04 DEL CK 0479
High Courts11 Apr 2012Dismissed
R K Chandolia Vs CBI and Others
Delhi High Court · (2012) 4 AD 319
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 132, 136, 137, 138, 146
High Courts11 Apr 2012
Rajendra Shanker Vs Davendra Shanker Davendra Shanker Vs Rajendra Shanker
Delhi High Court · (2012) 04 DEL CK 0475
High Courts11 Apr 2012Dismissed
Sukhai Thakur Vs Uoi and Ors
Delhi High Court · (2012) 04 DEL CK 0464
High Courts11 Apr 2012Dismissed
Punjab National Bank Vs M/s. Bijlee Construction
Delhi High Court · (2012) 190 DLT 195 : (2012) 130 DRJ 579
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 55, 56, 70, 73
High Courts11 Apr 2012Allowed
New India Assurance Co. Ltd. Vs Shashi Goyal
Delhi High Court · (2012) 4 TAC 292
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts11 Apr 2012Dismissed
Shriram General Insurance Co. Ltd. Vs Krishna Devi and Ors
Delhi High Court · (2012) 04 DEL CK 0443
High Courts11 Apr 2012Allowed
New India Assurance Co. Ltd. Vs Reshma khatoon and Others
Delhi High Court · (2012) 04 DEL CK 0442
High Courts11 Apr 2012Dismissed
Mantec Consultant Pvt. Ltd. Vs State and Another
Delhi High Court · (2012) 5 AD 614 : (2012) 189 DLT 671 : (2012) 134 FLR 748 : (2012) 4 JCC 2373 : (2012) 4 LLJ 673 : (2013) LLR 120 : (2012) LLR 789
Criminal Procedure Code, 1973 (CrPC) — Section 204(3)Minimum Wages (Central) Rules, 1950 — Rule 10, 14, 15, 21(4), 22Minimum Wages Act, 1948 — Section 2(5), 22, 22(A)
High Courts11 Apr 2012Allowed
H.D. Gumber Vs Ashok Sachdeva
Delhi High Court · (2012) 4 AD 370
Criminal Procedure Code, 1973 (CrPC) — Section 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 2, 72
High Courts11 Apr 2012Allowed
Anarkali and Another Vs Raj Kumar and Another
Delhi High Court · (2012) 04 DEL CK 0368
Motor Vehicles Act, 1988 — Section 140, 163A