High Courts11 Apr 2012Dismissed
Commissioner of Income Tax Vs Goodearth Foundation
Delhi High Court · (2012) 04 DEL CK 0037
Income Tax Act, 1961 — Section 12A, 147, 148
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 208 of 305
High Courts11 Apr 2012
Naib Subedar R.M. Bandyopadhyay Vs Union of India and Others
Delhi High Court · (2012) 04 DEL CK 0024
Army Act, 1950 — Section 39, 85Constitution of India, 1950 — Article 226, 226(2)Medical Service Regulations — Regulation 489
High Courts11 Apr 2012
Bhura Vs Puran Singh and Ors New India Assurance Co Ltd. Vs Bhura and Ors
Delhi High Court · (2012) 04 DEL CK 0010
High Courts10 Apr 2012
Matlum Ahmed and Another Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2012) 190 DLT 364
High Courts10 Apr 2012
Baby Anjum Thr. Her Natural Guardian and Another Vs The Chief Executive Officer, BSES Rajdhani Power Ltd.
Delhi High Court · (2013) ACJ 882 : (2012) 189 DLT 1
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 338
High Courts10 Apr 2012Dismissed
Farid Qureshi Vs Union of India and Others S.P. Goel and Another Vs Union of India and Another
Delhi High Court · (2012) 189 DLT 72
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts10 Apr 2012
Dr. Deepak Kem Vs Jamia Millia Islamia University and Others
Delhi High Court · (2013) 1 AD 525
Constitution of India, 1950 — Article 311, 311(1)Jamia Millia Islamia Act, 1988 — Section 11, 11(2), 11(3), 11(4), 11(6)
High Courts10 Apr 2012Dismissed
Manohar Singh Vs NTPC
Delhi High Court · (2012) 04 DEL CK 0508
Constitution of India, 1950 — Article 16, 226Promotion Policy Rules — Rule 5.1, 6.4
High Courts10 Apr 2012
Pawan Kumar and Others Vs Govt. of NCT Delhi and Others
Delhi High Court · (2012) 04 DEL CK 0501
Constitution of India, 1950 — Article 226Delhi Professional Colleges or Institutions (Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and other Measures to Ensures Equity and Excellence) Act, 2007 — Section 6, 6(1), 6(13)
High Courts10 Apr 2012Dismissed
Narender Kumar Vs Union of India and Others
Delhi High Court · (2012) 4 ILR Delhi 728
Central Industrial Security Force Rules, 2001 — Rule 36, 37Constitution of India, 1950 — Article 226
High Courts10 Apr 2012Dismissed
All India Defence Services Advocates Association Vs UOI and Others
Delhi High Court · (2012) 04 DEL CK 0480
Emblems and Names (Prevention of Improper Use) Act, 1950 — Section 3
High Courts10 Apr 2012Allowed
Durga Builders P. Ltd. Vs Motor and General Finance Ltd. and Another
Delhi High Court · (2012) 04 DEL CK 0478
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts10 Apr 2012Dismissed
Raj Singh Vs Kendriya Vidyalaya Sangathan and Others
Delhi High Court · (2012) 4 AD 329 : (2013) 2 SLJ 246
High Courts10 Apr 2012Allowed
Skyhawk Educational and Welfare Society (Regd.) and Anr Vs Directorate of Education and Ors
Delhi High Court · (2012) 189 DLT 449
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, Order 7 Rule 14(3), Order 8 Rule 1A(3), Order 8 Rule 6A(4)
High Courts10 Apr 2012Allowed
Delhi Transport Corporation Vs Ran Singh
Delhi High Court · (2012) 135 FLR 55 : (2012) LLR 791 : (2012) LLR 1200
Industrial Disputes Act, 1947 — Section 17B
High Courts10 Apr 2012Dismissed
Krishna Fruit and Vegetable Company Vs Secretary, APMC Ghazipur Subzi Mandi Delhi
Delhi High Court · (2012) 04 DEL CK 0453
Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 — Rule 17(1), 18(5)
High Courts10 Apr 2012Allowed
Sunil Kumari Vs Manoj and Others
Delhi High Court · (2012) 04 DEL CK 0446
High Courts10 Apr 2012Allowed
National Insurance Company Ltd. Vs Ashok Tyagi
Delhi High Court · (2012) 04 DEL CK 0441
High Courts10 Apr 2012
Satya Prakash and Another Through LRs. Vs Ghasi Ram Goel and Others
Delhi High Court · (2012) 189 DLT 101
Delhi Land Reforms Act, 1954 — Section 185, 85Land Acquisition Act, 1894 — Section 30, 31