COURT ARCHIVE

Delhi High Court judgments, 2012

5,802 judgments · page 209 of 291

High Courts26 Mar 2012Dismissed

Pawan Singhal Vs Gauri Shankar Deora and Another

Delhi High Court · (2012) 3 BC 477

Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139Penal Code, 1860 (IPC) — Section 406, 420, 460

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High Courts26 Mar 2012Dismissed

Gurbachan Singh Decd thr L.Rs.. and Others Vs Jagjit Singh Sawhney and Others

Delhi High Court · (2012) 190 DLT 623

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 89A

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High Courts26 Mar 2012Dismissed

Delhi Transport Corporation Vs Shyam Singh

Delhi High Court · (2012) 4 AD 235 : (2012) 190 DLT 91 : (2012) 134 FLR 460 : (2012) 4 LLJ 252 : (2012) LLR 645 : (2013) 2 SLJ 256

Industrial Disputes Act, 1947 — Section 11A, 33(2)

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High Courts26 Mar 2012

Commissioner of Income Tax Vs Mayar India Ltd.

Delhi High Court · (2012) 4 AD 149

Income Tax Act, 1961 — Section 115JB, 24

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High Courts26 Mar 2012Dismissed

M/S. Thermospares India Vs Bharat Heavy Electricals Ltd. and Others

Delhi High Court · (2012) 03 DEL CK 0267

Arbitration Act, 1940 — Section 14, 17, 20, 30, 33

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High Courts26 Mar 2012Dismissed

Shiv Murat Dwivedi @ Shiva Vs State

Delhi High Court · (2012) CriLJ 4237 : (2012) 3 JCC 1637

Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 8Penal Code, 1860 (IPC) — Section 146, 153A, 400, 401, 413

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High Courts26 Mar 2012Dismissed

State Vs Trilok and Others

Delhi High Court · (2012) 4 AD 373

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts26 Mar 2012

Sudip Bhattacharya Vs State of Delhi

Delhi High Court · (2012) 03 DEL CK 0201

Penal Code, 1860 (IPC) — Section 34, 406, 498A

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High Courts26 Mar 2012Allowed

Anil Kumar and Others Vs The State NCT of Delhi and Another

Delhi High Court · (2012) 03 DEL CK 0170

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 448, 468, 471, 506

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High Courts26 Mar 2012Dismissed

Tej Pratap Singh Vs N.D.M.C. and Another

Delhi High Court · (2012) 190 DLT 126

Constitution of India, 1950 — Article 14, 19, 21, 300A

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High Courts26 Mar 2012

Metro Electric Co. Vs Delhi Development Authority

Delhi High Court · AIR 1980 Delhi 266

Arbitration Act, 1940 — Section 30, 33

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High Courts23 Mar 2012Dismissed

Aman Bhatia Vs State

Delhi High Court · (2010) 2 JCC 1154

Court Fees Act, 1870 — Section 34Criminal Procedure Code, 1973 (CrPC) — Section 173, 197Delhi Province Stamp Rules, 1934 — Rule 24(2), 28

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High Courts23 Mar 2012Dismissed

Sanjeev Panwar Vs Commissioner of Police and Others

Delhi High Court · (2012) 03 DEL CK 0630

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High Courts23 Mar 2012Dismissed

Rakesh Sehgal and Others Vs Meenakashi Gupta

Delhi High Court · (2012) 03 DEL CK 0577

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts23 Mar 2012Allowed

Delhi Tamil Education Society Vs Directorate of Education and Others

Delhi High Court · (2012) 03 DEL CK 0567

Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 42(1)

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High Courts23 Mar 2012Dismissed

Krishan Kumar Vs Neelam Devi

Delhi High Court · (2012) 192 DLT 371

Civil Procedure Code, 1908 (CPC) — Section 151, 152

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High Courts23 Mar 2012

Bharat Petroleum Corporation Ltd. Vs Union of India and Others

Delhi High Court · (2012) 03 DEL CK 0529

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High Courts23 Mar 2012Dismissed

Smt. Tara Devi and Another Vs MCD

Delhi High Court · (2012) 03 DEL CK 0528

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts23 Mar 2012Dismissed

S.S. Chouhan Vs State and Another

Delhi High Court · (2012) 3 AD 545

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27

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High Courts23 Mar 2012Allowed

Manoj Kohli and Others Vs State and Another

Delhi High Court · (2012) 03 DEL CK 0522

Penal Code, 1860 (IPC) — Section 34, 406, 498A

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