High Courts22 Mar 2012Dismissed
M/s Worldwide Logistics Survey and Inspection Group and Affiliates Vs Union of India and Others
Delhi High Court · (2012) 190 DLT 286 : (2012) 191 ECR 164 : (2012) 283 ELT 495
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 211 of 291
High Courts22 Mar 2012Dismissed
K L Madan Vs Satyam Finlease Pvt. Ltd. and Another
Delhi High Court · (2012) 2 BC 728 : (2012) 2 JCC 133
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Mar 2012Dismissed
Chandgiram Vs State
Delhi High Court · (2012) 4 AD 637
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 294, 397, 401, 482, 91Penal Code, 1860 (IPC) — Section 302, 323, 325, 34, 506
High Courts22 Mar 2012Dismissed
CIT Vs M/s Gopal Clothing Compay Private Limited
Delhi High Court · (2013) 350 ITR 67
Income Tax Act, 1961 — Section 2(22)
High Courts22 Mar 2012Disposed Off
Lunar Electricals Vs Assistant Commissioner of Income Tax
Delhi High Court · (2012) 210 TAXMAN 69
Income Tax Act, 1961 — Section 143(3), 144, 145, 145(3)
High Courts22 Mar 2012Allowed
UOI Vs India Metals And Ore.
Delhi High Court · (2012) 3 AD 792 : (2012) 189 DLT 48 : (2012) 129 DRJ 686
Arbitration Act, 1940 — Section 14, 17, 30, 33, 39Arbitration and Conciliation Act, 1996 — Section 37
High Courts22 Mar 2012
Shri Ranjit Kumar Sandhir Vs Shri Bhag Singh
Delhi High Court · (2012) 03 DEL CK 0395
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Transfer of Property Act, 1882 — Section 53A
High Courts22 Mar 2012Dismissed
Ramayan Mehto Vs State
Delhi High Court · (2012) 195 DLT 422
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts22 Mar 2012Dismissed
Rahul Kumar Vs State
Delhi High Court · (2012) 03 DEL CK 0360
Penal Code, 1860 (IPC) — Section 27, 302, 365
High Courts22 Mar 2012Allowed
Najbun Nishan and Others Vs Gurcharan Singh and Others
Delhi High Court · (2012) 03 DEL CK 0357
High Courts22 Mar 2012
Iffco Tokio General Insurance Co. Ltd. Vs Balbir Rai and Others
Delhi High Court · (2012) 03 DEL CK 0354
High Courts22 Mar 2012Dismissed
Mahabir Industries Vs H.M. Dyeing Ltd.
Delhi High Court · (2012) 5 ILR Delhi 30
Penal Code, 1860 (IPC) — Section 405, 406, 409, 418, 421
High Courts22 Mar 2012Dismissed
Surender Singh Lochav Vs Nalinee Varma and Another
Delhi High Court · (2012) 03 DEL CK 0307
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226
High Courts22 Mar 2012
Northern Credit and Collection Buisness Pvt. Ltd. Vs Delhi Development Authority and Others
Delhi High Court · (2012) 03 DEL CK 0285
High Courts22 Mar 2012Dismissed
New India Assurance Company Ltd. Vs Hari Lal and Others
Delhi High Court · (2012) 03 DEL CK 0190
Motor Vehicles Act, 1988 — Section 163A
High Courts22 Mar 2012
New Delhi Municipal Council Vs Parveen Chand Sharma
Delhi High Court · (2012) 3 AD 594 : (2012) 189 DLT 176 : (2012) 134 FLR 217
Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts22 Mar 2012
Mohinder Nath Sharma (Decd.) thr. L.Rs. Vs Ram Kumar and Others
Delhi High Court · (2012) 3 ILR Delhi 429
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 96Evidence Act, 1872 — Section 91, 92Specific Relief Act, 1963 — Section 12, 12(3), 12(4), 20, 20(2)
High Courts22 Mar 2012
Sandeep Khurana Vs Commissioner MCD and Others
Delhi High Court · (2012) 03 DEL CK 0110
High Courts22 Mar 2012
Sant Lal Kathuria Vs D.K. Miglani
Delhi High Court · (2012) 03 DEL CK 0068
Delhi Rent Control Act, 1958 — Section 14(1)