High Courts22 Mar 2012
BSES Rajdhani Power Ltd. Vs Ruggan
Delhi High Court · (2012) 2 JCC 1284
Criminal Procedure Code, 1973 (CrPC) — Section 41(1)Electricity Act, 2003 — Section 135, 154(6)
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 212 of 291
High Courts22 Mar 2012Allowed
Chander Bhann Chhabra and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0030
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts21 Mar 2012Dismissed
Ex. Uttam Navik Dalbir Singh Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0687
Army Act, 1950 — Section 164Army Rules, 1954 — Rule 66(1)Border Security Force Act, 1968 — Section 117(2)
High Courts21 Mar 2012Disposed Off
CIT Vs Rupa Promotors Pvt. Ltd.
Delhi High Court · (2012) 3 AD 597 : (2012) 210 TAXMAN 52
Income Tax Act, 1961 — Section 194C, 194C(2), 260A, 40
High Courts21 Mar 2012Dismissed
Sh. Vikas Gupta Vs Sh. Ravi Raj Sabhrawal
Delhi High Court · (2012) 03 DEL CK 0594
Civil Procedure Code, 1908 (CPC) — Section 96Punjab Relief of Indebtedness Act, 1934 — Section 31Transfer of Property Act, 1882 — Section 106
High Courts21 Mar 2012
CIT Vs India Terminal Connector System Ltd.
Delhi High Court · (2012) 208 TAXMAN 231
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 148(2), 151
High Courts21 Mar 2012Dismissed
Zaheer Vs Sayeed Naushad Ali
Delhi High Court · (2012) 03 DEL CK 0576
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 42
High Courts21 Mar 2012Dismissed
Dargah Panch Peer Thr Abdul Malik Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0545
High Courts21 Mar 2012Dismissed
SRM Exploration Pvt. Ltd Vs N and S and N Consultants S.R.O.
Delhi High Court · (2012) 4 CompLJ 178 : (2012) 129 DRJ 113
Companies Act, 1956 — Section 433Foreign Exchange Regulation Act, 1973 — Section 13, 3, 3.4, 35, 47Stamp Act, 1899 — Section 35
High Courts21 Mar 2012
National Insurance Co. Ltd. Vs Talat Shahedi and Others
Delhi High Court · (2012) 03 DEL CK 0508
High Courts21 Mar 2012
Deepak Kumar @ Deepak Saha Vs State
Delhi High Court · (2012) 03 DEL CK 0501
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 82, 83Penal Code, 1860 (IPC) — Section 34, 384, 506
High Courts21 Mar 2012Dismissed
Smt. Shashi Bala Vs Shri Rajiv Arora
Delhi High Court · (2012) 5 AD 493 : (2012) 188 DLT 1 : (2012) 1 DMC 721 : (2012) 129 DRJ 678 : (2012) 166 PLR 38
Hindu Marriage Act, 1955 — Section 13, 13(1), 28, 9
High Courts21 Mar 2012Dismissed
Reliance General Insurance Co. Ltd. Vs Omwati and Others
Delhi High Court · (2012) 03 DEL CK 0434
High Courts21 Mar 2012
Ranvir Singh @ Ranbir Singh Vs Ram Kumar and Others
Delhi High Court · (2012) 03 DEL CK 0430
High Courts21 Mar 2012Dismissed
Shri Rajeev Chadha Vs Ms. Shama Chadha Nee Shama Kapoor
Delhi High Court · (2012) 188 DLT 313 : (2012) 130 DRJ 20 : (2012) 166 PLR 45
Hindu Marriage Act, 1955 — Section 13(1)(ia), 23, 23(1)(a), 28, 9
High Courts21 Mar 2012Dismissed
M/s. Videocon International Ltd. Vs M/s. City Palace Electronics Pvt. Ltd.
Delhi High Court · (2012) 190 DLT 242 : (2012) 5 ILR Delhi 14
Banking Companies Act, 1949 — Section 45(D), 45(O)Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts21 Mar 2012Dismissed
Govind Goenka Vs Dayawati and Other
Delhi High Court · (2013) ACJ 1897 : (2012) 189 DLT 493 : (2012) 134 FLR 38 : (2012) 4 LLJ 157 : (2012) LLR 675 : (2012) 166 PLR 54 : (2013) 1 SCT 301 : (2012) 4 TAC 107
Penal Code, 1860 (IPC) — Section 288, 304A, 34Railways Act, 1989 — Section 2Workmens Compensation Act, 1923 — Section 12, 2, 2(1), 30(1), 4
High Courts21 Mar 2012Dismissed
Sanjay Sonkar and Another Vs State
Delhi High Court · (2012) 190 DLT 707
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 302, 308, 34
High Courts21 Mar 2012Dismissed
Meena and Others Vs Ashok Kumar and Others
Delhi High Court · (2012) 03 DEL CK 0324