High Courts21 Mar 2012
Daya Wanti, Narender Kumar and Others, Inderjeet Singh and Umra Devi Vs M.C.D. and Others
Delhi High Court · (2012) 03 DEL CK 0286
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 213 of 291
High Courts21 Mar 2012Dismissed
Bharat Petroleum Corporation Ltd. Vs Shiv Raj Singh
Delhi High Court · (2012) 03 DEL CK 0250
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Limitation Act, 1963 — Section 5
High Courts21 Mar 2012Disposed Off
CIT Vs Rishikesh Buildcon Pvt. Ltd.
Delhi High Court · (2012) 206 TAXMAN 567
Income Tax Act, 1961 — Section 194C, 194C(2), 260A, 40
High Courts21 Mar 2012Allowed
Mala Jairath Vs Oriental Insurance Company Ltd. and Others
Delhi High Court · (2013) ACJ 2085
Motor Vehicles Act, 1939 — Section 10
High Courts21 Mar 2012
S.S. Kapoor Vs National Building Construction Corporation Ltd.
Delhi High Court · (2012) 03 DEL CK 0213
Arbitration Act, 1940 — Section 20, 20(4), 30, 33
High Courts21 Mar 2012Dismissed
Guru Harkrishan Public School Vs S.K. Shukla
Delhi High Court · (2012) 129 DRJ 78 : (2012) LLR 1260 : (2013) 1 SCT 571
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 8Delhi Sikh Gurdwaras Act, 1971 — Section 32
High Courts21 Mar 2012Dismissed
Rajinder Kumar Vs Vinod Kumar
Delhi High Court · (2012) 1 RCR(Rent) 322
Delhi Rent Control Act, 1958 — Section 14(1), 25(8), 25B(8)
High Courts21 Mar 2012Dismissed
M/s Margra Industries Ltd. Vs M/s Mediterranean Shipping Company, S.A. and Another
Delhi High Court · (2012) 9 AD 323 : (2012) 191 DLT 793 : (2012) 129 DRJ 222
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 2, Order 37 Rule 3(1), Order 37 Rule 4, Order 37 Rule 5Delhi High Court Act, 1966 — Section 10
High Courts21 Mar 2012Dismissed
New India Assurance Co. Ltd. Vs Hukam Singh and Others
Delhi High Court · (2012) 03 DEL CK 0094
Constitution of India, 1950 — Article 142
High Courts21 Mar 2012
Mr. Sher Singh Dagar Vs Dr. Yoganand Shastri and Others
Delhi High Court · AIR 2012 Delhi 173 : (2012) 188 DLT 423
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Representation of the People Act, 1951 — Section 117, 123, 81, 82, 83
High Courts21 Mar 2012Dismissed
Ex. Constable Mohan Kumar Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0065
Border Security Force Act, 1968 — Section 117, 19, 23Border Security Force Rules, 1969 — Rule 143, 143(6), 167(2), 28A, 45Penal Code, 1860 (IPC) — Section 323, 34, 392, 393, 504
High Courts21 Mar 2012
United India Insurance Co Ltd. Vs S. Mehto @ Shyam Mehto
Delhi High Court · (2012) 03 DEL CK 0054
Motor Vehicles Act, 1988 — Section 140, 163A, 163A(1), 166
High Courts21 Mar 2012
M/s Amar Hosiery Vs North Delhi Power Ltd.
Delhi High Court · (2012) 03 DEL CK 0037
Legal Services Authorities Act, 1987 — Section 21, 22(5), 22(E)(5)
High Courts20 Mar 2012Dismissed
Pradeep Chandra and Another Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0685
Criminal Procedure Code, 1973 (CrPC) — Section 468, 472Penal Code, 1860 (IPC) — Section 406
High Courts20 Mar 2012Dismissed
Manoj Tomar @ Lala Vs State
Delhi High Court · (2012) 03 DEL CK 0684
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 307, 34, 392, 394, 397
High Courts20 Mar 2012Dismissed
Satish Kumar Vs State
Delhi High Court · (2012) 03 DEL CK 0644
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 394, 397
High Courts20 Mar 2012Dismissed
UOI Vs Upper India Couper Paper Mills Company Ltd.
Delhi High Court · (2012) 03 DEL CK 0640
Arbitration Act, 1940 — Section 20, 37(3)
High Courts20 Mar 2012
Bhawna Karir Vs The State and Another
Delhi High Court · (2012) 03 DEL CK 0638
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 309, 482, 82, 83Penal Code, 1860 (IPC) — Section 120B, 292, 34, 365, 380
High Courts20 Mar 2012Dismissed
Chandreshwar Prasad Singh Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0635
Constitution of India, 1950 — Article 226