High Courts20 Mar 2012Dismissed
Sepoy Devender Prasad Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0634
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 214 of 291
High Courts20 Mar 2012Dismissed
Alexender Vs Bhawani Shanker
Delhi High Court · (2012) 03 DEL CK 0550
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115Delhi Rent Control Act, 1958 — Section 14(1), 25B(8)
High Courts20 Mar 2012
Dheeraj Jain Vs State and Another
Delhi High Court · (2013) 1 Crimes 370
General Clauses Act, 1897 — Section 9Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts20 Mar 2012
G. Vetrivel Sami @ Swami Vs CBI
Delhi High Court · (2012) 2 JCC 1179
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 255, 258, 259, 260
High Courts20 Mar 2012Allowed
Indu Jain and Another Vs N.C.T. of Delhi and Others
Delhi High Court · (2012) 3 AD 626 : (2012) 129 DRJ 256 : (2012) 2 JCC 1175
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 499, 500, 501, 502
High Courts20 Mar 2012Allowed
Ge Capital Transportation Financial Services Ltd. Vs Shri Tarun Bhargava
Delhi High Court · (2012) 6 AD 455 : (2012) 190 DLT 185 : (2012) LLR 608
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 12Contract Act, 1872 — Section 23, 73
High Courts20 Mar 2012Dismissed
Tilak Raj Bhagat Vs Ranjit Kaur and Others
Delhi High Court · (2012) 5 AD 186
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 16
High Courts20 Mar 2012Allowed
Shashi Rawat and Others Vs Anshul Gupta and Others
Delhi High Court · (2012) 03 DEL CK 0388
High Courts20 Mar 2012Disposed Off
Rajat Sharma and Others Vs Government of Nct of Delhi and Others
Delhi High Court · (2012) 03 DEL CK 0386
Succession Act, 1925 — Section 222, 276
High Courts20 Mar 2012Disposed Off
Parle Agro Pvt. Ltd. and Another Vs P. Rabh Foods and Another
Delhi High Court · (2012) 51 PTC 133
High Courts20 Mar 2012Dismissed
Kumar Share Brokers Ltd. Vs Sanjiv Diwan
Delhi High Court · (2012) 4 JCC 245
Criminal Procedure Code, 1973 (CrPC) — Section 251Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Mar 2012
Smt. Ruby Chhabra and Ors Vs Shri Amit Mohan Chhabra and Anr
Delhi High Court · (2012) 03 DEL CK 0345
High Courts20 Mar 2012Allowed
Raj Rani Vs Santosh Kumar and Others
Delhi High Court · (2012) 03 DEL CK 0325
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 166, 168, 169Penal Code, 1860 (IPC) — Section 279, 304
High Courts20 Mar 2012Dismissed
Mehnga Singh Vs State and Another
Delhi High Court · (2012) 2 JCC 1205
Criminal Procedure Code, 1973 (CrPC) — Section 360, 397, 401Penal Code, 1860 (IPC) — Section 279, 304, 304A, 337Probation of Offenders Act, 1958 — Section 3, 4
High Courts20 Mar 2012
The Press Trust of India Limited Vs Navbharat Press (Bhopal Pvt. Ltd.) and Others
Delhi High Court · (2012) 6 AD 205 : (2012) 190 DLT 235 : (2012) 50 PTC 316
Copyright Act, 1957 — Section 14, 51
High Courts20 Mar 2012Dismissed
Anant Brahmachari Vs UOI and Others
Delhi High Court · (2012) 3 ILR Delhi 682
Constitution of India, 1950 — Article 20(3), 21, 22, 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 160, 160(1), 161(2)National Investigation Agency Act, 2008 — Section 3, 3(1), 3(2), 3(3)
High Courts20 Mar 2012Dismissed
Sepoy Yashpal Singh Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0272
Constitution of India, 1950 — Article 14, 226
High Courts20 Mar 2012Dismissed
Pahuja Seeds Pvt. Ltd. Vs Takii and Co. Ltd.
Delhi High Court · (2012) 3 AD 561 : (2012) 2 ARBLR 40
Arbitration and Conciliation Act, 1996 — Section 9Companies Act, 1956 — Section 224, 225Contract Act, 1872 — Section 27
High Courts20 Mar 2012Dismissed
Amarpal and Another Vs State and Others
Delhi High Court · (2012) 3 AD 622
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts20 Mar 2012Dismissed
Subhodh Kumar and Others Vs Regitrar of Companies
Delhi High Court · (2012) 108 CLA 206 : (2012) 172 CompCas 463
Companies Act, 1956 — Section 628, 63Criminal Procedure Code, 1973 (CrPC) — Section 468, 473