High Courts19 Mar 2012Dismissed
Band Box Private Ltd. Vs Estate Officer and Another
Delhi High Court · (2012) 190 DLT 81
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 216 of 291
High Courts19 Mar 2012Allowed
Harcharan Singh Vs Neeraj Sahu and Another
Delhi High Court · (2012) 190 DLT 625
Delhi Rent Control Act, 1958 — Section 25(5), 25B
High Courts19 Mar 2012Dismissed
Jai Singh Rawat Vs State (NCT of Delhi)
Delhi High Court · (2012) 3 AD 685 : (2012) 3 ILR Delhi 664
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 159, 162, 174Evidence Act, 1872 — Section 134, 9Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34, 392
High Courts19 Mar 2012Dismissed
Lalit Kumar Vs Delhi Development Authority
Delhi High Court · (2012) 03 DEL CK 0474
High Courts19 Mar 2012Allowed
Ajay Bagri and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0470
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts19 Mar 2012Dismissed
Rakesh Sud Vs Arun Kumar Gupta
Delhi High Court · (2012) 8 AD 193 : (2012) 189 DLT 161
Delhi Rent Control Act, 1958 — Section 14(1), 15(1), 25B
High Courts19 Mar 2012Disposed Off
Monika Singh Vs State
Delhi High Court · (2012) 03 DEL CK 0385
Criminal Procedure Code, 1973 (CrPC) — Section 161, 437, 438Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 34, 419, 420, 465
High Courts19 Mar 2012Dismissed
Mohd Raisuddin Vs Mohd Din and Others
Delhi High Court · (2012) 03 DEL CK 0375
High Courts19 Mar 2012
M/s. Koshika Telecom Ltd. Vs IFCI Ltd.,Mr. Atul Kumar Rai, Ms. Shalini Soni and Mr. R.K. Bansal
Delhi High Court · (2012) 03 DEL CK 0332
High Courts19 Mar 2012Allowed
Suleman and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0271
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts19 Mar 2012
Hindustan Domestic Oil and Gas Co. (Bombay) Ltd. and Others Vs State and Another
Delhi High Court · (2012) 166 PLR 29
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 204, 307, 386Penal Code, 1860 (IPC) — Section 120B, 323, 420, 448, 452
High Courts19 Mar 2012Allowed
D.D.A. Vs VIP Marble Emporium and Others
Delhi High Court · (2012) CriLJ 4678
Criminal Procedure Code, 1973 (CrPC) — Section 311Delhi Development Act, 1957 — Section 14, 29(2)
High Courts19 Mar 2012Allowed
Rajiv Gupta Vs Bhagwan Dass and Others
Delhi High Court · (2012) 166 PLR 26
High Courts19 Mar 2012
Vikas Textiles Vs Creative Home Fashions Pvt. Ltd. and Another
Delhi High Court · (2012) 03 DEL CK 0086
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Mar 2012Allowed
Microsoft India (P) Ltd. Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0069
High Courts19 Mar 2012Allowed
Delhi Transport Corporation Vs The Presiding Officer Labour Court-I and Another
Delhi High Court · (2012) 134 FLR 395 : (2012) 4 LLJ 621 : (2012) LLR 683
Industrial Disputes Act, 1947 — Section 10, 2, 25FPenal Code, 1860 (IPC) — Section 279, 304A
High Courts16 Mar 2012
Life Insurance Corporation of India and Another Vs Kamla Bhargava and Others
Delhi High Court · (2012) 191 DLT 1 : (2012) 129 DRJ 328
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9Transfer of Property Act, 1882 — Section 106
High Courts16 Mar 2012
M/s Galaxy Builders Pvt Ltd. and Another Vs M/s Aha Aviation and Hospitality Academy Pvt Ltd.
Delhi High Court · (2012) 03 DEL CK 0670
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10Negotiable Instruments Act, 1881 (NI) — Section 138Transfer of Property Act, 1882 — Section 106
High Courts16 Mar 2012Allowed
Anisa Vs State
Delhi High Court · (2012) 3 AD 725
Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Mar 2012
Deepak Bedi Vs State NCT of Delhi and Another
Delhi High Court · (2012) 03 DEL CK 0628
Penal Code, 1860 (IPC) — Section 406, 498A