High Courts16 Mar 2012
Gurjeet Singh Saluja and Others Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0627
Penal Code, 1860 (IPC) — Section 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 217 of 291
High Courts16 Mar 2012
Sh. Prahlad Swaroop Aggarwal Vs Baldev Singh
Delhi High Court · (2012) 190 DLT 776
High Courts16 Mar 2012Allowed
Chandra Prakash Kaushik Vs Election Commission of India and Another
Delhi High Court · (2012) 129 DRJ 265
General Clauses Act, 1897 — Section 21Representation of the People Act, 1951 — Section 29A, 52
High Courts16 Mar 2012Dismissed
Anand Vihar Owners'' Association Regd. and Another Vs The Commissioner, MCD and Others
Delhi High Court · (2012) 10 AD 373
Delhi Municipal Corporation Act, 1957 — Section 313(5), 338, 341
High Courts16 Mar 2012Dismissed
Kanta Khosla Vs Shri Subhash Chander Kumar
Delhi High Court · (2012) 03 DEL CK 0534
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts16 Mar 2012Dismissed
C.K. Sharma Vs Puneet Gauba and Another
Delhi High Court · (2012) 03 DEL CK 0533
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts16 Mar 2012Allowed
Narinderjit Singh Lamba and Another Vs State and Another
Delhi High Court · (2012) 03 DEL CK 0521
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts16 Mar 2012
Sana-Ur-Rehman Vs University of Delhi and Others
Delhi High Court · (2012) 03 DEL CK 0520
Constitution of India, 1950 — Article 16(4)
High Courts16 Mar 2012
Satyanarayan G. Agrawal Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0503
Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 11(2), 11(3), 11(4), 6(1)
High Courts16 Mar 2012Dismissed
Navin Kumar Garg Vs Union of India
Delhi High Court · (2012) 03 DEL CK 0497
High Courts16 Mar 2012Dismissed
State of NCT of Delhi Vs Shiva and Others
Delhi High Court · (2012) 03 DEL CK 0495
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 34, 353, 363, 365, 366
High Courts16 Mar 2012Allowed
Anil Kumar Sharma Vs Virender Kumar Sharma and Others
Delhi High Court · (2012) 166 PLR 16
Motor Vehicles Act, 1939 — Section 110A, 163A, 166, 168
High Courts16 Mar 2012Dismissed
Mukesh Dureja Vs Narender Kumar and Another
Delhi High Court · (2012) 03 DEL CK 0411
Central Motor Vehicles Rules, 1989 — Rule 14, 2Motor Vehicles Act, 1988 — Section 2(14), 2(21), 2(28), 2(44), 2(46)
High Courts16 Mar 2012Dismissed
Bafna Healthcare Pvt. Ltd. Vs Commissioner of Central Excise
Delhi High Court · (2013) 291 ELT 324
High Courts16 Mar 2012Dismissed
The Oriental Insurance Co. Ltd. Vs Anil Kumar Sharma and Another Anil Kumar Sharma Vs Rohit Midha and Another
Delhi High Court · (2012) 03 DEL CK 0377
High Courts16 Mar 2012Dismissed
Bantam Enterprises Pvt. Ltd. Vs Jaspal Singh Kapoor
Delhi High Court · (2012) 189 DLT 59 : (2012) 129 DRJ 67
Delhi Rent Control Act, 1958 — Section 14(1), 2, 25B
High Courts16 Mar 2012
Maya Devi and Others Vs Ravi Kant and Others
Delhi High Court · (2012) 03 DEL CK 0280
High Courts16 Mar 2012Dismissed
Satnam Singh and Others Vs Sant Singh
Delhi High Court · (2012) 03 DEL CK 0276
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 61, 63, 65
High Courts16 Mar 2012Dismissed
Haji Yusuf Siddiqui Vs Mohd Waseem and Another
Delhi High Court · (2012) 03 DEL CK 0263
Delhi Rent Control Act, 1958 — Section 14(1)Limitation Act, 1963 — Article 67, 3
High Courts16 Mar 2012
Mahinder Sharma Vs Rajiv Bhatnagar and Another
Delhi High Court · (2012) 03 DEL CK 0257