High Courts20 Mar 2012
D.T.T.D.C. Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2013) 350 ITR 216 : (2012) 210 TAXMAN 74
Income Tax Act, 1961 — Section 139(9), 142(1), 143(1), 143(2), 143(3)
COURT ARCHIVE
Delhi High Court judgments, 2012
5,802 judgments · page 215 of 291
High Courts20 Mar 2012
Union of India Vs Ashok Kumar and Another
Delhi High Court · (2012) 3 AD 630 : (2012) 166 PLR 36
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 124A
High Courts20 Mar 2012
Commissioner of Income Tax Delhi Vs D.T.T.D.C. Ltd.
Delhi High Court · (2012) 251 CTR 268 : (2013) 350 ITR 1 : (2012) 206 TAXMAN 507
Companies Act, 1956 — Section 617Income Tax Act, 1961 — Section 143(2), 147, 148, 256(1), 260APunjab Excise Act, 1914 — Section 34
High Courts20 Mar 2012
Kamdev and Others Vs State
Delhi High Court · (2012) 03 DEL CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 308
High Courts20 Mar 2012
Gomati @ Manoj Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2012) 3 AD 612 : (2012) 130 DRJ 46
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34, 35, 38, 394
High Courts20 Mar 2012Dismissed
Sepoy B.V. Gurao Vs Union of India and Others
Delhi High Court · (2012) 03 DEL CK 0087
Constitution of India, 1950 — Article 14, 226
High Courts20 Mar 2012Allowed
Uma Devi and Others Vs Balwant Singh (Koli) and Others
Delhi High Court · (2012) 03 DEL CK 0081
High Courts20 Mar 2012Dismissed
Suresh Kumar Agarwal and Others Vs Veer Bala Aggarwal
Delhi High Court · (2012) 3 ILR Delhi 424
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 9Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 121
High Courts20 Mar 2012Dismissed
Sushila Gopalan and Others Vs Land and Development Office and Others
Delhi High Court · (2012) 03 DEL CK 0074
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts20 Mar 2012
Colgate Palmolive Company and Others Vs Bhavna A. Patel and Another
Delhi High Court · (2012) 03 DEL CK 0072
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts20 Mar 2012
Commissioner of Income Tax Delhi II Vs Leo Financial Services Ltd.
Delhi High Court · (2012) 206 TAXMAN 144
Income Tax Act, 1961 — Section 263, 40A(2), 94(7)
High Courts20 Mar 2012
Council for The Indian School Certificate Examinations Vs Director General of Income Tax
Delhi High Court · (2012) 188 DLT 553 : (2012) 206 TAXMAN 466
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 10(22), 10(23C)
High Courts20 Mar 2012Allowed
Satender @ Baloo Vs State
Delhi High Court · (2012) 188 DLT 615
Penal Code, 1860 (IPC) — Section 302
High Courts20 Mar 2012Allowed
Francis Miranda Vs The State (Govt. of NCT of Delhi) and Another
Delhi High Court · (2012) 129 DRJ 217
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482Penal Code, 1860 (IPC) — Section 403, 420, 506
High Courts20 Mar 2012
Bharat Lal and Others Vs State
Delhi High Court · (2012) 03 DEL CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 308, 323
High Courts19 Mar 2012Dismissed
Prashanta Kumar Sen Vs UOI and Others
Delhi High Court · (2012) 03 DEL CK 0639
Administrative Tribunals Act, 1985 — Section 21
High Courts19 Mar 2012
Narinder Pal Kaur Chawla Vs S. Manjeet Singh Chawla and Another
Delhi High Court · (2012) 2 JCC 1166
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401, 401(3)Hindu Adoptions and Maintenance Act, 1956 — Section 18Penal Code, 1860 (IPC) — Section 120B, 493, 494, 495, 496
High Courts19 Mar 2012
Gajaraj Commercial P. Ltd. and Another Vs State and Others
Delhi High Court · (2012) 03 DEL CK 0632
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Mar 2012Dismissed
K.R. Builders Pvt. Ltd. Vs DDA
Delhi High Court · (2012) 03 DEL CK 0607
High Courts19 Mar 2012Dismissed
New India Assurance Company Ltd. Vs Pradeep Kumar and Others Pradeep Kumar and Others Vs New India Assurance Company Ltd.
Delhi High Court · (2012) 03 DEL CK 0579