High Courts16 Apr 2012Dismissed
State Vs Vikas Sharma
Delhi High Court · (2012) 188 DLT 773 : (2012) 2 DMC 175
Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 203 of 305
High Courts16 Apr 2012Dismissed
State Vs Rajender Pal Singh @ Kaka and Anr
Delhi High Court · (2012) 04 DEL CK 0467
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts16 Apr 2012Dismissed
M/s Halidram Manufacturing Company Pvt. Ltd. Vs M/s DLF Commercial Complexes Limited
Delhi High Court · (2012) 193 DLT 410
Arbitration and Conciliation Act, 1996 — Section 11, 16, 5, 7, 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts16 Apr 2012
Jameel Vs State
Delhi High Court · (2012) 04 DEL CK 0447
Criminal Procedure Code, 1973 (CrPC) — Section 222, 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 354, 376, 506, 511
High Courts16 Apr 2012Allowed
Dharamvir Nanda Vs Pritam Lal and Others
Delhi High Court · (2012) 04 DEL CK 0323
High Courts16 Apr 2012Disposed Off
Mrs. Sunita Jaiswal and Others Vs Bagga Millennium Liquor India Pvt. Ltd.
Delhi High Court · (2012) 04 DEL CK 0256
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(6)(b)
High Courts16 Apr 2012
Vanya Dangwal Vs Shri Ram College of Commerce (SRCC) and Others
Delhi High Court · (2012) 189 DLT 596
High Courts16 Apr 2012Allowed
Punjab National Bank Vs Gurjeet Kaur
Delhi High Court · (2012) 04 DEL CK 0178
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Debts Recovery Tribunal Act, 1993 — Section 1Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17, 31
High Courts16 Apr 2012Dismissed
Khalil Khan Vs Amiruddin
Delhi High Court · (2012) 04 DEL CK 0133
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27, 144, 151Delhi Rent Control Act, 1958 — Section 14(1), 14A, 25B, 25B(1), 25B(4)Delhi Rent Control Rules, 1959 — Rule 23
High Courts16 Apr 2012Dismissed
Nisha Shah Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2012) 04 DEL CK 0132
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Apr 2012Dismissed
Mr. Chuckles Kohli and Others Vs Shri Ravinder Singh
Delhi High Court · (2012) 130 DRJ 32
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Contract Act, 1872 — Section 7
High Courts16 Apr 2012Dismissed
Jagatjit Jaiswal and Another Vs Karamjit Singh Jaiswal and Another
Delhi High Court · (2012) 04 DEL CK 0118
Arbitration and Conciliation Act, 1996 — Section 11, 16, 8, 9Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts16 Apr 2012
Gopal Krishan Vs State of Delhi and Ors
Delhi High Court · (2012) 4 AD 363
Succession Act, 1925 — Section 222, 232, 276, 278
High Courts16 Apr 2012
Kashibatla Ramakrishna Vs CBI
Delhi High Court · (2012) 04 DEL CK 0045
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 238, 397, 482Penal Code, 1860 (IPC) — Section 120B, 155(2), 156(1), 207, 239
High Courts16 Apr 2012Dismissed
M/s Haryana Steel and Alloys Ltd. Vs M/s Transport Corporation of India
Delhi High Court · (2012) 193 DLT 312
Civil Procedure Code, 1908 (CPC) — Section 96Companies Act, 1956 — Section 25Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 18, 19
High Courts16 Apr 2012
Darshan Singh Vs State and Others
Delhi High Court · (2012) 04 DEL CK 0025
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(8), 200, 319, 397(1)Penal Code, 1860 (IPC) — Section 302, 304A, 34, 503, 506
High Courts16 Apr 2012
Jhamman Lal Vs Kawaljeet Kaur and Ors
Delhi High Court · (2012) 04 DEL CK 0019
High Courts13 Apr 2012Dismissed
Sh. Massod Ahmed Khan and Others Vs Hamdard Dawakhana (Wakf)/Hamdard (Wakf) Laboratories and Others
Delhi High Court · (2012) 189 DLT 664 : (2012) 129 DRJ 348 : (2012) 134 FLR 896 : (2012) LLR 792
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7AIndustrial Disputes Act, 1947 — Section 10(4), 2, 25 FFA, 25 FFF, 25F
High Courts13 Apr 2012Dismissed
Flora Exports Vs Impex-Trading GMBH and Another
Delhi High Court · (2012) 4 AD 17
High Courts13 Apr 2012Dismissed
Astrazeneca Uk Ltd. and Others Vs Orchid Chemicals and Pharmaceuticals Ltd.
Delhi High Court · (2012) 50 PTC 380
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 124, 151Trade and Merchandise Marks Act, 1958 — Section 107, 111, 111(1)Trade Marks Act, 1999 — Section 124, 124(5), 30