High Courts17 Apr 2012Dismissed

Niranjan Patel Vs UOI

Delhi High Court · (2012) 4 AD 221

Criminal Procedure Code, 1973 (CrPC) — Section 228, 41Extradition Act, 1962 — Section 2, 25, 29, 31(1), 4Penal Code, 1860 (IPC) — Section 109, 120B, 420, 467, 468
High Courts17 Apr 2012

Kavita Dass Vs NCT of Delhi and Another

Delhi High Court · (2012) 4 AD 542 : (2012) 3 ILR Delhi 747

Penal Code, 1860 (IPC) — Section 141, 441, 442, 448, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 17, 17, 18, 19
High Courts16 Apr 2012Dismissed

Satish Kumar Sushil Vs Bal Govind Rohtgi

Delhi High Court · (2012) 04 DEL CK 0497

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Punjab High Court Rules and Orders — Rule 15Transfer of Property Act, 1882 — Section 106
High Courts16 Apr 2012Dismissed

Sunil Kumar Vs Pinki and Another

Delhi High Court · (2012) 4 AD 252 : (2012) 193 DLT 104

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 125