High Courts19 Apr 2012
Union of India and Ors Vs Sulekh Chand
Delhi High Court · (2012) 04 DEL CK 0034
Railway Services (Conduct) Rules, 1966 — Rule 3.1
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 200 of 305
High Courts19 Apr 2012
D.D.A. Vs Pandit Construction Co.
Delhi High Court · (2012) 04 DEL CK 0012
Arbitration Act, 1940 — Section 20, 33Contract Act, 1872 — Section 28
High Courts18 Apr 2012Dismissed
Steel Authority of India Ltd. Vs Salzgitter Mannesmann International GMBH
Delhi High Court · (2012) 2 ARBLR 296 : (2012) 189 DLT 8
Arbitration Act, 1940 — Section 30Arbitration and Conciliation Act, 1996 — Section 18, 19, 19(3), 34, 34(2)Constitution of India, 1950 — Article 10, 14
High Courts18 Apr 2012Allowed
Union of India and Others Vs Vinod Kumar Jain and Another
Delhi High Court · (2012) 04 DEL CK 0495
Constitution of India, 1950 — Article 14, 16, 309, 311, 39Delhi Higher Judicial Services Rules, 1970 — Rule 2(8)
High Courts18 Apr 2012
India Information Technology Ltd. Vs Anil Sharma and Others
Delhi High Court · (2012) 04 DEL CK 0477
Evidence Act, 1872 — Section 65, 66
High Courts18 Apr 2012Dismissed
Praga Industries Pvt Ltd. Vs Manohar Lal Kapur
Delhi High Court · (2012) 04 DEL CK 0470
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts18 Apr 2012
CIT Vs Printer House Pvt. Ltd.
Delhi High Court · (2013) 356 ITR 474 : (2012) 208 TAXMAN 9
Income Tax Act, 1961 — Section 131
High Courts18 Apr 2012Allowed
Cholamandalam Ms General Ins Co. Ltd. Vs Sushma Rani and Others
Delhi High Court · (2012) 04 DEL CK 0417
High Courts18 Apr 2012Allowed
Savitri Jain and Others Vs Shekhar Chand Jain and Others
Delhi High Court · (2012) 04 DEL CK 0416
High Courts18 Apr 2012
JP Jain Vs Ramesh Chand Aggarwal and Another
Delhi High Court · (2012) 04 DEL CK 0403
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 38
High Courts18 Apr 2012Dismissed
Bhagirathi Vs Rajinder Singh and Others
Delhi High Court · (2012) 04 DEL CK 0402
Civil Procedure Code, 1908 (CPC) — Section 10Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)
High Courts18 Apr 2012Dismissed
Sada Ram Vs Nirmal Singh
Delhi High Court · (2012) 04 DEL CK 0401
Delhi Rent Control Act, 1958 — Section 14(1), 14(2)
High Courts18 Apr 2012Dismissed
M/s Anant Raj Agencies Pvt. Ltd. Vs Delhi Development Authority and Others
Delhi High Court · (2012) 04 DEL CK 0366
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 239(1)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 10, 15, 2, 4, 5A
High Courts18 Apr 2012Dismissed
M/s. Jotindra Steel and Tubes Ltd. Vs Mrs. Kiran Kandhari
Delhi High Court · (2012) 04 DEL CK 0353
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 41 Rule 24, Order 7 Rule 11, 96Punjab High Court Rules and Orders — Rule 15Registration Act, 1908 — Section 17, 49
High Courts18 Apr 2012
S. Gurcharan Singh Bhasin Vs M/s. S.S. Mota Singh (Nila) and Others
Delhi High Court · (2012) 04 DEL CK 0352
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 92, 96
High Courts18 Apr 2012Allowed
Ms Lubeman Additives (P) Ltd. and Ors Vs Ms Lubrioil Worldwide Inc.
Delhi High Court · (2012) 192 DLT 86
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 14 Rule 1, Order 14 Rule 2, 96
High Courts18 Apr 2012Allowed
The Principal Chief Conservator of Forests and Anr Vs Rail India Technical and Economic Services Ltd.
Delhi High Court · (2012) 04 DEL CK 0327
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, 96
High Courts18 Apr 2012Dismissed
M/s. Talent Tele Times Ltd. and Others Vs M/s. Yadu India Ltd. and Others
Delhi High Court · (2013) 1 BC 187 : (2012) 193 DLT 450 : (2012) 4 JCC 243
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts18 Apr 2012Allowed
Jitender Kumar and Ors Vs Oriental Insurance Co Pvt Ltd and Others
Delhi High Court · (2012) 04 DEL CK 0290
Motor Vehicles Act, 1988 — Section 166
High Courts18 Apr 2012
Exphar SA and Others Vs Eupharma Laboratories Ltd.
Delhi High Court · (2012) 51 PTC 210
Copyright Act, 1957 — Section 2(c)