High Courts18 Apr 2012Allowed
Smt. Sapna Jain and Anr Vs Dr. Abdul Sattar Khan Bharti
Delhi High Court · (2012) 04 DEL CK 0234
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 96
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 201 of 305
High Courts18 Apr 2012Dismissed
Rajesh and Co Vs Ravissant (P.) Ltd
Delhi High Court · (2012) 173 CompCas 451 : (2012) 114 SCL 87
Civil Procedure Code, 1908 (CPC) — Section 6Companies Act, 1956 — Section 433(e), 434, 439, 483
High Courts18 Apr 2012Dismissed
Smt. Angoori Devi Vs Shri Charan Singh
Delhi High Court · (2012) 04 DEL CK 0198
Contract Act, 1872 — Section 202Delhi Land Reforms Act, 1954 — Section 104, 13, 185, 186, 32Specific Relief Act, 1963 — Section 34, 38
High Courts18 Apr 2012
Shri Satish Kumar Vs Smt. Reena Bhoumik
Delhi High Court · (2012) 04 DEL CK 0197
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 113, 19, 29, 10, 11
High Courts18 Apr 2012Dismissed
Cit Vs Central Warehousing Corporation
Delhi High Court · (2012) 04 DEL CK 0195
Income Tax Act, 1961 — Section 115JB, 234B, 234C, 271(1)
High Courts18 Apr 2012Allowed
All India O.B.C. Railway Employees Federation Indian Railways, New Delhi Vs Vasudev Yadav and Others
Delhi High Court · (2012) 04 DEL CK 0192
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 15Court Fees Act, 1870 — Section 7, 8, 9
High Courts18 Apr 2012Dismissed
Shankar Kumar Mittal Vs Mukesh Kumar
Delhi High Court · (2012) 04 DEL CK 0177
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Delhi Rent Control Act, 1958 — Section 14(1), 25(B), 6(A)
High Courts18 Apr 2012Dismissed
The Commissioner of Income Tax-II Vs Jindal Dyechem Industries Pvt Ltd
Delhi High Court · (2012) 4 AD 414
Income Tax Act, 1961 — Section 69A
High Courts18 Apr 2012Dismissed
Union of India and Another Vs Kamal Kishore Dhawan and Another
Delhi High Court · (2012) 04 DEL CK 0009
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1), 3CConstitution of India, 1950 — Article 226, 3Income Tax Act, 1961 — Section 133A, 143(1), 143(3), 144A, 234A
High Courts17 Apr 2012Allowed
Reliance Industries Ltd. Vs Madan Stores P. Ltd.
Delhi High Court · (2012) 04 DEL CK 0500
Arbitration and Conciliation Act, 1996 — Section 34Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Apr 2012Dismissed
Mehboob Ali Vs State
Delhi High Court · (2012) 4 AD 256 : (2012) 193 DLT 795
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 394, 397
High Courts17 Apr 2012Dismissed
Sanjiv Kumar Vs CBI
Delhi High Court · (2012) 04 DEL CK 0498
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts17 Apr 2012Disposed Off
Commissioner of Income Tax Delhi-VI Vs The Instalment Supply Limited
Delhi High Court · (2012) 207 TAXMAN 19
Finance Act, 2001 — Section 65(105), 65(12)Income Tax Act, 1961 — Section 143(2)
High Courts17 Apr 2012Disposed Off
Commissioner of Income Tax Vs M/s Goel Jewellers M/s Goel Jewellers Vs Commissioner of Income Tax
Delhi High Court · (2013) 258 CTR 254
Income Tax Act, 1961 — Section 133A, 143(3), 145, 234B, 234C
High Courts17 Apr 2012Allowed
Oriental Insurance Co Ltd Vs Renu Singh and Ors
Delhi High Court · (2012) 04 DEL CK 0440
Motor Vehicles Act, 1988 — Section 163A
High Courts17 Apr 2012Allowed
Mohan Shah Vs Mohd. Maqsood and Others
Delhi High Court · (2012) 4 TAC 123
High Courts17 Apr 2012Dismissed
Union of India and Ors Vs Mahender Singh
Delhi High Court · (2012) 04 DEL CK 0430
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 14(20), 15, 16, 17
High Courts17 Apr 2012
X Minor Thr. Father Natural Guardian Vs State and Others
Delhi High Court · (2012) 5 AD 192 : (2012) CriLJ 4482
Constitution of India, 1950 — Article 227, 39Criminal Procedure Code, 1973 (CrPC) — Section 227A, 363, 372, 482Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009 — Rule 3(1), 3(2), 99
High Courts17 Apr 2012Dismissed
Spring Valley Finance and Trade Ltd. Vs Parkash Kaur and Another
Delhi High Court · (2012) 04 DEL CK 0388
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Income Tax Act, 1961 — Section 230(A)
High Courts17 Apr 2012Dismissed
Neha Arya Vs Veena Gupta
Delhi High Court · (2012) 04 DEL CK 0377
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 10, 16, 20, 20(2)