High Courts25 Apr 2012
Vijay Aggarwal Vs UOI
Delhi High Court · (2012) 3 JCC 1919
Penal Code, 1860 (IPC) — Section 324, 326, 354
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 192 of 305
High Courts25 Apr 2012Dismissed
A.G. Holdings (P.) Ltd. Vs Income Tax Officer
Delhi High Court · (2012) 207 TAXMAN 117
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142(1), 143(1), 143(2), 143(3)
High Courts25 Apr 2012Dismissed
Madhusudan Jagota and Another Vs Surender Kumar Makkar and Another Subhash Jagota Vs Surender Kumar Makkar and Others
Delhi High Court · (2012) 04 DEL CK 0292
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts25 Apr 2012Dismissed
Pradeep Kumar Saxena Vs Prashant Vihar
Delhi High Court · (2012) 04 DEL CK 0281
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Apr 2012Dismissed
GS Bhatia and Another Vs Taran Jeet Kaur
Delhi High Court · (2012) 04 DEL CK 0280
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Apr 2012Dismissed
Delhi Development Authority Vs Amarjeet Singh
Delhi High Court · (2012) 04 DEL CK 0266
Constitution of India, 1950 — Article 21
High Courts25 Apr 2012
Mahesh Kumar Vs Kishore Kumar and Others
Delhi High Court · (2012) 04 DEL CK 0264
High Courts25 Apr 2012Dismissed
A.G. Holdings Pvt Ltd. Vs Income Tax Officer
Delhi High Court · (2013) 352 ITR 364
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142(1), 143(1), 143(2), 143(3)
High Courts25 Apr 2012Allowed
Suresh Kaul Vs State NCT of Delhi and Another
Delhi High Court · (2012) 04 DEL CK 0226
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Apr 2012Dismissed
Mahabir Prasad Rungta Vs State (Govt. NCT of Delhi)
Delhi High Court · (2012) 04 DEL CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 216, 227, 362, 397, 401Penal Code, 1860 (IPC) — Section 120B, 409, 420, 468, 471
High Courts25 Apr 2012Dismissed
Kanchan Kumari and Others Vs All India Council For Technical Education and Others
Delhi High Court · (2012) 04 DEL CK 0164
High Courts25 Apr 2012
Nitesh Kumar Kedia Vs Commissioner of Customs Import and General
Delhi High Court · (2012) 10 AD 194 : (2012) 191 DLT 660 : (2012) 192 ECR 237 : (2012) 284 ELT 321
Criminal Procedure Code, 1973 (CrPC) — Section 164Customs Act, 1962 — Section 108, 111, 112(b)
High Courts25 Apr 2012
Dilip Kumar Vs Govt of NCT of Delhi and Others
Delhi High Court · (2012) 04 DEL CK 0144
High Courts25 Apr 2012
S. Harbant Singh Sahni and Another Vs Smt. Vinod Sikari
Delhi High Court · (2012) 7 AD 513 : (2012) 189 DLT 215
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts25 Apr 2012Dismissed
Reliance Infratel Ltd. Vs Bal Kishan Gupta
Delhi High Court · (2012) 04 DEL CK 0078
High Courts25 Apr 2012Dismissed
Debjyoti Gupta Vs Indiabulls Securities Ltd. and Another
Delhi High Court · (2012) 04 DEL CK 0064
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 28Securities Contracts (Regulation) Act, 1956 — Section 9
High Courts25 Apr 2012Dismissed
The Government of India, Ministry of Petroleum and Natural Gas Vs Cairn Energy India Pty Ltd and Others
Delhi High Court · (2012) 04 DEL CK 0063
Arbitration and Conciliation Act, 1996 — Section 34, 9
High Courts24 Apr 2012Dismissed
State Trading Corporation of India Vs Indian Sugar Mills
Delhi High Court · (2012) 04 DEL CK 0489
Arbitration Act, 1940 — Section 30, 33, 39Contract Act, 1872 — Section 56Sales of Goods Act, 1930 — Section 23, 23(1), 23(2)
High Courts24 Apr 2012Dismissed
Ashok Kumar Vs Delhi Transport Corporation
Delhi High Court · (2012) 04 DEL CK 0452
High Courts24 Apr 2012
Krishan Vs R.K. Virmani, Air Customs Officer
Delhi High Court · (2012) 192 ECR 356 : (2013) 288 ELT 366 : (2012) 5 ILR Delhi 168
Civil Procedure Code, 1908 (CPC) — Section 132Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 244, 244(1), 244(2)