High Courts26 Apr 2012Allowed
Raj Kaur and Others Vs Pankaj Kumar and Others
Delhi High Court · (2012) 04 DEL CK 0465
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 190 of 305
High Courts26 Apr 2012Allowed
BSNL and Another Vs Raj Kumar and Another
Delhi High Court · (2012) 04 DEL CK 0409
Bharat Sanchar Nigam Limited (Conduct, Discipline and Appeal) Rules, 2006 — Rule 33, 33A, 33B
High Courts26 Apr 2012Dismissed
Sunita Gupta Vs M/s Shori Lal Chemicals
Delhi High Court · (2012) 195 DLT 414
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts26 Apr 2012Dismissed
New India Assurance Company Ltd. Vs Harjit Singh and Others
Delhi High Court · (2012) 04 DEL CK 0360
Motor Vehicles Act, 1988 — Section 149(2)(a)
High Courts26 Apr 2012Dismissed
Prem Lata Vs Central Information Commission and Others
Delhi High Court · (2012) 130 DRJ 330 : (2012) 3 RCR(Civil) 421
Constitution of India, 1950 — Article 226, 227Right to Information Act, 2005 — Section 18, 18(3), 19, 19(3), 2(f)
High Courts26 Apr 2012
MMTC Limited Vs International Commodities Export Corporation of New York
Delhi High Court · (2012) 4 AD 677
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 73, 74
High Courts26 Apr 2012
In Re: Mohd Afsar Shahid Ahmed
Delhi High Court · (2012) 04 DEL CK 0303
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304
High Courts26 Apr 2012Dismissed
Harinder Pal Singh Chawla Vs Vineet Tiwari and Another
Delhi High Court · (2012) 04 DEL CK 0295
Specific Relief Act, 1963 — Section 6
High Courts26 Apr 2012Dismissed
Walchand Nagar Industries Ltd. Vs Cement Corporation of India
Delhi High Court · (2012) 2 ARBLR 219
Arbitration and Conciliation Act, 1996 — Section 28, 34, 37Limitation Act, 1963 — Section 3(2)(b)
High Courts26 Apr 2012Dismissed
UOI and Others Vs Amar Pal Singh
Delhi High Court · (2012) 04 DEL CK 0293
Arbitration and Conciliation Act, 1996 — Section 8
High Courts26 Apr 2012Allowed
Oriental Insurance Co. Ltd. Vs Sonika and Others
Delhi High Court · (2012) 04 DEL CK 0279
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts26 Apr 2012Allowed
Punjab National Bank Vs Satender Kumar Garg
Delhi High Court · (2012) 04 DEL CK 0265
Criminal Procedure Code, 1973 (CrPC) — Section 399, 401(2), 482Penal Code, 1860 (IPC) — Section 500
High Courts26 Apr 2012Allowed
Manmohan Singh Vs The State (G.N.C.T. of Delhi)
Delhi High Court · (2012) 04 DEL CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 172, 172(1)Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307
High Courts26 Apr 2012Dismissed
Banarsi Devi Through L.Rs. (Smt.) Vs Financial Commissioner and Others
Delhi High Court · (2012) 7 AD 164
High Courts26 Apr 2012Dismissed
Man Singh @ Mannu Vs Mohd Ibrahim and Another
Delhi High Court · (2012) 04 DEL CK 0227
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25BEvidence Act, 1872 — Section 116
High Courts26 Apr 2012Dismissed
Walchandnagar Industries Ltd. Vs Cement Corporation of India
Delhi High Court · (2012) 2 ARBLR 219
Arbitration and Conciliation Act, 1996 — Section 28, 34, 37Limitation Act, 1963 — Section 3(2)(b)
High Courts26 Apr 2012
Prithi Pal Singh and Others Vs State of Delhi
Delhi High Court · (2012) 04 DEL CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts26 Apr 2012Dismissed
Filo Interior Decorations Pvt. Ltd. Vs L.K. Modi and Others
Delhi High Court · (2012) 04 DEL CK 0142
Civil Procedure Code, 1908 (CPC) — Section 10, 25