High Courts26 Apr 2012Dismissed
Sahni international Pvt. Ltd. and Another Vs Nisha Raj and Others
Delhi High Court · (2012) 04 DEL CK 0131
Income Tax Act, 1961 — Section 230(A), 269, 269UC, 269UD, 269UD(1)Specific Relief Act, 1963 — Section 20
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 191 of 305
High Courts26 Apr 2012Allowed
Chandra Devi and Others Vs New India Assurance Co Ltd. and Others
Delhi High Court · (2013) ACJ 1684
High Courts26 Apr 2012
Mohd Afsar Vs State (Nct of Delhi)
Delhi High Court · (2012) 04 DEL CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 34
High Courts26 Apr 2012
National Thermal Power Corporation Ltd. Vs Siemens Atiengesellschaft
Delhi High Court · (2012) 2 ARBLR 321 : (2012) 194 DLT 262
Arbitration Act, 1940 — Section 30Arbitration and Conciliation Act, 1996 — Section 16(2), 16(3), 19(2), 28(1), 28(3)Constitution of India, 1950 — Article 14, 15
High Courts26 Apr 2012
Pawan Singhal and Others Vs Gauri Shankar Deora and Another
Delhi High Court · (2012) 04 DEL CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Penal Code, 1860 (IPC) — Section 118, 138, 139, 406, 420
High Courts26 Apr 2012Allowed
Tata AIG General Insurance Co. Ltd. Vs Ram Babu and Others Ram Babu and Others Vs Tata AIG General Insurance
Delhi High Court · (2012) 04 DEL CK 0079
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304A
High Courts26 Apr 2012
Titan Industries Ltd. Vs M/s Ramkumar Jewellers
Delhi High Court · (2012) 04 DEL CK 0077
Copyright Act, 1957 — Section 17(b)Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts26 Apr 2012Allowed
New India Assurance Ltd. Vs Gunjan and Others
Delhi High Court · (2012) 04 DEL CK 0076
Motor Vehicles Act, 1988 — Section 166
High Courts26 Apr 2012Dismissed
Phool Kesri Vs State and Another
Delhi High Court · (2012) 04 DEL CK 0048
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts26 Apr 2012Dismissed
Vijay Laxmi Vs State and Others
Delhi High Court · (2012) 04 DEL CK 0042
Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 307, 324, 34, 376(2), 392
High Courts26 Apr 2012Allowed
Magicon Impex Pvt. Ltd. Vs Megnostar Telecommunications Pvt. Ltd.
Delhi High Court · AIR 2012 Delhi 164 : (2013) 176 CompCas 238 : (2012) 189 DLT 502 : (2013) 120 SCL 85
Companies Act, 1956 — Section 529, 529A, 530Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4)
High Courts25 Apr 2012Dismissed
Zakat Foundation of India Vs Union of India and Ors
Delhi High Court · (2012) 190 DLT 393
Constitution of India, 1950 — Article 312, 320(3)
High Courts25 Apr 2012Allowed
Kamal @ Manu Vs State of NCT of Delhi
Delhi High Court · (2012) 04 DEL CK 0384
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts25 Apr 2012Dismissed
CIT Vs Imperial Fastners P. Ltd.
Delhi High Court · (2012) 04 DEL CK 0383
Income Tax Act, 1961 — Section 10(2)(v), 115JB, 260A, 30, 31
High Courts25 Apr 2012Dismissed
Delhi Transport Corporation Vs Balraj Singh (Deceased) Through LRs.
Delhi High Court · (2012) 04 DEL CK 0382
Industrial Disputes Act, 1947 — Section 11A
High Courts25 Apr 2012Disposed Off
Kailash Juneja Vs Preeti Juneja
Delhi High Court · (2012) 04 DEL CK 0380
High Courts25 Apr 2012Dismissed
Vijendra Singh Vs A Bandyopadhyay and Others
Delhi High Court · (2012) 04 DEL CK 0374
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts25 Apr 2012Dismissed
Samarjit Singh Chattha Vs Fashion Flare and Others
Delhi High Court · (2012) 04 DEL CK 0373
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 2 Rule 1Specific Relief Act, 1963 — Section 19(b)
High Courts25 Apr 2012
M/s A.R. Khanna and Sons Vs Delhi Development Authority and Another
Delhi High Court · (2012) 04 DEL CK 0372
Arbitration Act, 1940 — Section 30, 33
High Courts25 Apr 2012Allowed
Kavita Chaudhri (Dr.) Vs Eveneet Singh and Anr
Delhi High Court · (2012) 7 AD 331 : (2012) 188 DLT 755 : (2012) 2 DMC 1 : (2012) 130 DRJ 83
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, 151Contempt of Courts Act, 1971 — Section 11, 12Hindu Adoptions and Maintenance Act, 1956 — Section 18, 23